High Courts03 Jan 1934
Kunja Behari Das and Others Vs Chintamoni Das and Others
Patna High Court · AIR 1934 Patna 425
Civil Procedure Code, 1908 (CPC) — Section 88Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
COURT ARCHIVE
Patna High Court judgments, 1934
269 judgments · page 14 of 14
High Courts03 Jan 1934
Lachminarayan Tekriwala and Others Vs Jogesh Chandra Lahare and Another
Patna High Court · AIR 1934 Patna 266
Limitation Act, 1963 — Section 12(2), 3
High Courts03 Jan 1934
Ramhary Pal and Others Vs Nidhi Mahanty and Others
Patna High Court · 148 Ind. Cas. 431
Limitation Act, 1963 — Section 2, 26
High Courts03 Jan 1934
Rasananda Rath Vs Ratha Sahu
Patna High Court · AIR 1935 Patna 122 : 148 Ind. Cas. 334
High Courts03 Jan 1934
Ishwari Prasad Singh and Others Vs Raghubans Lal and Others
Patna High Court · AIR 1934 Patna 225
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Jan 1934
Kunja Behary Das and Others Vs Chintamoni Das and Others
Patna High Court · 148 Ind. Cas. 347
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts02 Jan 1934
Bhekdhari Mahton Vs Radhika Koer
Patna High Court · AIR 1934 Patna 648
Public Demands Recovery Act — Section 7, 8Transfer of Property Act, 1882 — Section 100
High Courts02 Jan 1934
Bimbadhar Patra and Another Vs Bhobani Behera
Patna High Court · AIR 1935 Patna 119 : 148 Ind. Cas. 329
High Courts02 Jan 1934
Mt. Prabhawati Kuar Vs Phulmani Bibi
Patna High Court · AIR 1928 Patna 145
Limitation Act, 1963 — Article 182