High Courts23 Feb 1934
Nabakishore Dutt Vs Jagannath Ramanuj Das and Another
Patna High Court · AIR 1934 Patna 435
COURT ARCHIVE
Patna High Court judgments, 1934
269 judgments · page 12 of 14
High Courts23 Feb 1934
Susil Chandra Sen and Another Vs Gobind Chandra Das and Another
Patna High Court · AIR 1934 Patna 431
High Courts20 Feb 1934Dismissed
Jainty Central Colliery Ltd. and another Vs Jagdish Prasad Singh
Patna High Court · (1934) 02 PAT CK 0004
High Courts19 Feb 1934
Manu Khan Vs Rai Sahib Sunder Singh
Patna High Court · 151 Ind. Cas. 835
Criminal Procedure Code, 1898 (CrPC) — Section 144, 4
High Courts19 Feb 1934
Manu Khan Vs Sunder Singh
Patna High Court · AIR 1934 Patna 313
Bengal Perries Act, 1885 — Section 7Criminal Procedure Code, 1898 (CrPC) — Section 144(4)
High Courts16 Feb 1934
Firm Sri Niwas Ram Kumar Vs Raghunath Prasad Sah and Others
Patna High Court · AIR 1934 Patna 540
High Courts16 Feb 1934
Hardayan Dass Vs Jagarnath
Patna High Court · AIR 1934 Patna 526
Provincial Insolvency Act, 1920 — Section 6(c), 6(g)
High Courts15 Feb 1934
Jai Sahu Vs Hadibandhu Behera and Another
Patna High Court · AIR 1934 Patna 462
High Courts14 Feb 1934
Joykrushna Mahapatra and Others Vs Radhakrushna Mahapatra
Patna High Court · AIR 1934 Patna 433
Transfer of Property Act, 1882 — Section 68, 68(a), 68(b)
High Courts14 Feb 1934
Nalinikanta Mukerji Vs Gobinda Ramanuje Das
Patna High Court · AIR 1934 Patna 458
Civil Procedure Code, 1908 (CPC) — Section 103Limitation Act, 1963 — Section 18
High Courts09 Feb 1934
Nrisingha Charan Nandy Vs Rajniti Parsad Singh and Others
Patna High Court · AIR 1934 Patna 292
Civil Procedure Code, 1908 (CPC) — Section 1(3), 17
High Courts08 Feb 1934
Pathak Bhaunath Singh and Others Vs Thakur Kedar Nath Singh and Others
Patna High Court · 148 Ind. Cas. 1180
Civil Procedure Code, 1908 (CPC) — Section 114, 132, 135, 136, 141
High Courts08 Feb 1934
Padma Charan Naik and Others Vs Asutosh Chandra Mitra and Others
Patna High Court · AIR 1934 Patna 439
High Courts06 Feb 1934
Chintamoni Rout and Another Vs Sriram Chandra Kar
Patna High Court · AIR 1934 Patna 422
High Courts05 Feb 1934Allowed
Srikrishna Sahu and another Vs Dhirja Mahto and another
Patna High Court · (1934) 02 PAT CK 0005
High Courts02 Feb 1934
Sri Rai and Another Vs Sheobeni Misser
Patna High Court · AIR 1934 Patna 289
Limitation Act, 1963 — Article 182
High Courts02 Feb 1934
F.E. Chrestien Vs Jaideo Prasad Rai
Patna High Court · AIR 1934 Patna 274
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts31 Jan 1934
Srimati Dulhin Phul Kuer Vs Titan Singh and Others
Patna High Court · 151 Ind. Cas. 614
Bengal Tenancy Act, 1885 — Section 102, 103B
High Courts31 Jan 1934
Dulhin Phulkuar Vs Titan Singh and Others
Patna High Court · AIR 1934 Patna 258
Bengal Tenancy Act, 1885 — Section 102, 103B, 193
High Courts29 Jan 1934
Muhammad Khalilur Hasan and Others Vs Janardan Prasad Singh and Others
Patna High Court · AIR 1934 Patna 264