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Patna High Court judgments, 1934

269 judgments · page 11 of 14

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High Courts21 Mar 1934

Shyama Charan Bharthuar and Others Vs Emperor

Patna High Court · AIR 1934 Patna 330 : 151 Ind. Cas. 393

Arms Act, 1959 — Section 19, 20Criminal Procedure Code, 1898 (CrPC) — Section 106, 196, 240, 271, 342Evidence Act, 1872 — Section 24
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High Courts21 Mar 1934

Monmohan Ray and Others Vs Punyabrata Das

Patna High Court · AIR 1934 Patna 427

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151, 47
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High Courts21 Mar 1934

Fauzdar Chamar Vs Narendranath Jah

Patna High Court · AIR 1934 Patna 366

Criminal Procedure Code, 1898 (CrPC) — Section 476A, 476B
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High Courts19 Mar 1934

Rajinder Lall and Others Vs Kuer Rai and Another

Patna High Court · AIR 1934 Patna 502

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High Courts19 Mar 1934

Emperor Vs Rameshwar Binjhia

Patna High Court · AIR 1934 Patna 356

Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
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High Courts19 Mar 1934

(Syed Shah) Mohamed Usman Ghani Vs Govt. of Bihar and Orrisa

Patna High Court · AIR 1934 Patna 320

Press (Emergency Powers) Act, 1931 — Section 23, 7(3)
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High Courts19 Mar 1934

(Babu) Murali Manohar Prasad Vs Emperor

Patna High Court · AIR 1934 Patna 344

Press (Emergency Powers) Act, 1931 — Section 7(3)Press and Registration of Books Act, 1867 — Section 5
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High Courts16 Mar 1934

Makhu Sahu and Another Vs Kamta Prasad Sahu and Others

Patna High Court · AIR 1934 Patna 341

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 47
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High Courts14 Mar 1934

Badruddin Khan Vs Bhagloo Koeri

Patna High Court · AIR 1934 Patna 555

Evidence Act, 1872 — Section 116
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High Courts14 Mar 1934Dismissed

Prabhu Dayal Vs Commissioners of Arrah Municipality and another

Patna High Court · (1934) 03 PAT CK 0007

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High Courts13 Mar 1934

Saukhi Sah and Others Vs Mahamaya Prasad Singh and Others

Patna High Court · AIR 1934 Patna 518

Transfer of Property Act, 1882 — Section 52
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High Courts12 Mar 1934

Gourchandra Choudhuri and others Vs Sarat Kumari Debi and another

Patna High Court · (1934) 03 PAT CK 0021

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High Courts08 Mar 1934

Emperor Vs Lachman Gangota and Others

Patna High Court · AIR 1934 Patna 424

Penal Code, 1860 (IPC) — Section 120B, 395, 402
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High Courts07 Mar 1934

Dhanu Mahton Vs Ajodhiya Prasad Singh and Others

Patna High Court · AIR 1934 Patna 327

Contract Act, 1872 — Section 69
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High Courts07 Mar 1934

Harisadhan Chaudhuri and Another Vs Teknarain Singh

Patna High Court · AIR 1934 Patna 438

Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 139A
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High Courts07 Mar 1934

Abdul Latif Mian Vs Debi Mahton

Patna High Court · AIR 1934 Patna 495

Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 100
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High Courts05 Mar 1934

Kameshwar Singh Bahadur Vs Faturi Missra and Others

Patna High Court · AIR 1934 Patna 339

Limitation Act, 1963 — Article 142
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High Courts27 Feb 1934

Nanhak Ahir and Others Vs Emperor

Patna High Court · AIR 1934 Patna 309

Penal Code, 1860 (IPC) — Section 109, 395
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High Courts26 Feb 1934Dismissed

Deobans Singh and others Vs Bahuria Chandra Kali Kuer

Patna High Court · (1934) 02 PAT CK 0020

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High Courts26 Feb 1934Dismissed

Muktakeshi Patrani and others Vs Midnapur Zamindari Co. Ltd.

Patna High Court · (1934) 02 PAT CK 0006

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