High Courts06 Jul 1934
Mukhram Pandey and Another Vs Arjun Missir and Others
Patna High Court · AIR 1934 Patna 511
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 63
COURT ARCHIVE
Patna High Court judgments, 1934
269 judgments · page 9 of 14
High Courts05 Jul 1934
Sitaram Syam Narain Vs Iswari Charan Sarangi and Others
Patna High Court · AIR 1934 Patna 492 : 151 Ind. Cas. 942
Evidence Act, 1872 — Section 103
High Courts04 Jul 1934
Sundarji Shivji Vs Secretary of State
Patna High Court · 151 Ind. Cas. 995
Railways Act, 1989 — Section 55, 56, 77
High Courts04 Jul 1934
Sundarji Shivji Vs Secy. of State
Patna High Court · AIR 1934 Patna 507
Railways Act, 1890 — Section 55, 55(1)
High Courts03 Jul 1934
Durga Prasad and Another Vs Babu Sri Niwas Surekha and Others
Patna High Court · 151 Ind. Cas. 937
High Courts28 Jun 1934
Madan Sahu and Others Vs Emperor
Patna High Court · AIR 1934 Patna 553
Extradition Act, 1962 — Section 7(2), 8APenal Code, 1860 (IPC) — Section 395
High Courts12 Jun 1934
Mt. Ram Sakhia Vs Emperor
Patna High Court · AIR 1934 Patna 651
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 364, 381
High Courts08 Jun 1934
Dodraj Mahton and Others Vs Emperor
Patna High Court · AIR 1934 Patna 505
Penal Code, 1860 (IPC) — Section 143, 144, 379
High Courts29 May 1934
Jotindra Nath Mukharji and Others Vs Radha Krishna Budhia
Patna High Court · AIR 1934 Patna 548
Criminal Procedure Code, 1898 (CrPC) — Section 197, 438Penal Code, 1860 (IPC) — Section 500
High Courts25 May 1934
Emperor Vs Rashbehari Singh and Another
Patna High Court · AIR 1934 Patna 551
Criminal Procedure Code, 1898 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 376, 511
High Courts08 May 1934
(Babu) Gulab Rai Ghutghutia Vs (Babu) Mahendra Nath Sreemani
Patna High Court · (1934) 05 PAT CK 0001
High Courts19 Apr 1934
Bhikhari Singh Vs Emperor
Patna High Court · AIR 1934 Patna 561
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 120B
High Courts19 Apr 1934
Gauri Dutt Marwari Vs D.K. Dowring and Others
Patna High Court · AIR 1934 Patna 413 : 151 Ind. Cas. 683
Civil Procedure Code, 1908 (CPC) — Section 47Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 17, 420
High Courts19 Apr 1934
Masammat Dilraj Kuari Vs Rikheswar Ram Dube and Others
Patna High Court · AIR 1934 Patna 373 : 151 Ind. Cas. 419
High Courts18 Apr 1934
Mathura Singh and Others Vs Emperor
Patna High Court · AIR 1934 Patna 467
Penal Code, 1860 (IPC) — Section 147, 436
High Courts18 Apr 1934
(Piuns) Kantimohan and Others Vs Ramballabh Das
Patna High Court · AIR 1934 Patna 370
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Apr 1934
Commissioner of Income Tax Vs Gopal Sharan Narain Singh
Patna High Court · AIR 1934 Patna 384
Income Tax Act, 1961 — Section 6, 62(2), 7(1)
High Courts17 Apr 1934
Dhanna Mistry Vs Bengal Nagpur Railway Co., Ltd.
Patna High Court · AIR 1934 Patna 361 : 151 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Section 110Limitation Act, 1963 — Section 12, 4
High Courts17 Apr 1934
Commissioner of Income Tax, Bihar and Orissa Vs Captain Maharaj Kumar Gopal Saran Narain Singh
Patna High Court · 151 Ind. Cas. 477
Income Tax Act, 1961 — Section 12, 40, 6, 66, 7
High Courts17 Apr 1934
Harihar Prasad and Others Vs Municipal Commissioner
Patna High Court · AIR 1934 Patna 357
Bengal Municipal Act, 1884 — Section 85(a)