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Patna High Court judgments, 1934

269 judgments · page 13 of 14

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High Courts24 Jan 1934

Deoraj Singh and Others Vs Ramjiwan Rai and Another

Patna High Court · AIR 1934 Patna 259

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High Courts24 Jan 1934

Baramdeo Singh and Others Vs Lal Bahadur Sah

Patna High Court · AIR 1934 Patna 216

Presidency Small Cause Courts Act, 1882 — Section 25
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High Courts23 Jan 1934

Juthan Tewari and Others Vs Parasnath Singh and Another

Patna High Court · AIR 1934 Patna 270 : 151 Ind. Cas. 70

Civil Procedure Code, 1908 (CPC) — Section 11, 13
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High Courts22 Jan 1934

Jagdish Narain Vs Dhanushdhari Prasad

Patna High Court · AIR 1934 Patna 305

Criminal Procedure Code, 1898 (CrPC) — Section 143
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High Courts15 Jan 1934

Radha Mohan Vs Mt. Wahidan

Patna High Court · AIR 1934 Patna 685

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, 64
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High Courts15 Jan 1934

Jiwan beas and Another Vs Musammat Indra Kuar and Another

Patna High Court · AIR 1934 Patna 260 : 151 Ind. Cas. 699

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High Courts12 Jan 1934

Dadu Missir and Others Vs Dhani Mahto

Patna High Court · AIR 1934 Patna 396

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High Courts11 Jan 1934

Rameshwar Lal and Others Vs Butto Kristo Rai and Others

Patna High Court · AIR 1934 Patna 653

Chotanagpur Tenancy Act, 1908 — Section 175
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High Courts11 Jan 1934

Musan Mahton and Others Vs Central Co-operative Bank and Others

Patna High Court · AIR 1934 Patna 290

Co-operative Societies Act, 1912 — Section 42(6)
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High Courts11 Jan 1934

Chairman, Dhanbad Municipality Vs Janeswar Bhakat and Others

Patna High Court · AIR 1934 Patna 83 : 148 Ind. Cas. 918

Bihar and Orissa Municipal Act, 1922 — Section 82(1)(a), 86
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High Courts10 Jan 1934

Jagdeo Singh and Others Vs Mahendra Singh

Patna High Court · AIR 1934 Patna 287

Bengal Tenancy Act, 1885 — Section 102, 103B
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High Courts09 Jan 1934

Shib Lal Das Vs Emperor

Patna High Court · AIR 1934 Patna 491

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High Courts05 Jan 1934

Sheoprasad Sahu and Another Vs Deocharan Sahu and Others

Patna High Court · AIR 1934 Patna 212 : 151 Ind. Cas. 188

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High Courts05 Jan 1934

Ramchandar Lal Vs Emperor

Patna High Court · AIR 1934 Patna 316(1)

Criminal Procedure Code, 1898 (CrPC) — Section 137
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High Courts05 Jan 1934

(Mahant) Ram Prakash Das and Another Vs Banlcey Behari Lal and Others

Patna High Court · AIR 1934 Patna 394

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High Courts05 Jan 1934

Sheodahin Tiwari Vs Ramjanam Tiwari

Patna High Court · AIR 1934 Patna 202 : 148 Ind. Cas. 549

Civil Procedure Code, 1908 (CPC) — Section 151, 47
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High Courts05 Jan 1934

Krishna Prasad Vs Pratap Narayan

Patna High Court · AIR 1934 Patna 608

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts04 Jan 1934

Santokhi Misser and Another Vs Siro Jha and Others

Patna High Court · AIR 1934 Patna 301 : 151 Ind. Cas. 55

Transfer of Property Act, 1882 — Section 53, 54
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High Courts04 Jan 1934

Sapneswar Pati and Others Vs Brundaban Panda and Others

Patna High Court · 148 Ind. Cas. 429

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High Courts03 Jan 1934

Ramhary Pal and Others Vs Nidhi Mahanti and Others

Patna High Court · AIR 1934 Patna 420

Limitation Act, 1963 — Section 2, 2(5), 26
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