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Patna High Court judgments, 1934

269 judgments · page 5 of 14

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High Courts24 Sept 1934Allowed

Abdul Gafur Vs Emperor

Patna High Court · (1934) 09 PAT CK 0006

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High Courts20 Sept 1934

Dist. Board Vs Atul Chandra Chandra

Patna High Court · AIR 1934 Patna 693

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High Courts20 Sept 1934Dismissed

Shah Zahirul Haque Vs Syed Rashid Ahmad and others

Patna High Court · (1934) 09 PAT CK 0002

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High Courts17 Sept 1934

Emmanuel Singh Vs Kamal Saraswati

Patna High Court · AIR 1934 Patna 670

Divorce Act, 1869 — Section 19
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High Courts17 Sept 1934

Uchit Lal Misser and Another Vs Raghunandan Tewari and Others

Patna High Court · AIR 1934 Patna 666

Santhal Parganas Settlement Regulations, 1872 — Section 27, 27(2)
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High Courts12 Sept 1934

Mt. Kabutri and Others Vs Ram Prashad Sahu and Others

Patna High Court · AIR 1934 Patna 683

Penal Code, 1860 (IPC) — Section 151, 47
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High Courts11 Sept 1934Dismissed

Tribhuan Ojha Vs Ramchandra Dube

Patna High Court · (1934) 09 PAT CK 0030

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High Courts07 Sept 1934

Gopal Tewari Vs Ramdhari Pandey

Patna High Court · AIR 1934 Patna 662

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts07 Sept 1934

Mt. Bhago Kuar and Another Vs Dulhin Rajbansi Kuer and Others

Patna High Court · AIR 1934 Patna 660

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High Courts07 Sept 1934

Bhubneshwari Prasad Singh and Others Vs Harihar Prasad Singh and Others

Patna High Court · AIR 1934 Patna 664

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
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High Courts07 Sept 1934

Lachmi Chand Suchanti Vs Ram Pratap Chaudhuri and Others

Patna High Court · AIR 1934 Patna 670(1)

Bihar and Orissa Local Self-Government Act, 1885 — Section 138Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1877 — Section 42
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High Courts06 Sept 1934

Mt. Laltapati Kuer Vs Narain Mahton and Others

Patna High Court · AIR 1934 Patna 663

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High Courts05 Sept 1934Dismissed

Hari Lal and others Vs Emperor

Patna High Court · (1934) 09 PAT CK 0001

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High Courts04 Sept 1934

Kirti Narayan Singh and Others Vs Surendra Mohan Singh and Others

Patna High Court · AIR 1934 Patna 624

Transfer of Property Act, 1882 — Section 68, 98
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High Courts04 Sept 1934

Gobinda Chandra Patnaik and Another Vs Rani Harsa Mukhi Dasi

Patna High Court · AIR 1934 Patna 632

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High Courts04 Sept 1934Dismissed

Badri Narain Sahu Vs Lachminia

Patna High Court · (1934) 09 PAT CK 0009

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High Courts03 Sept 1934

Ram Bhusan Das Vs Bachu Rai

Patna High Court · AIR 1934 Patna 641

Court Fees Act, 1870 — Section 7(4)(c), 7(5)
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High Courts03 Sept 1934

Hari Ahir and Others Vs Sri Sanghat Chacha and Another

Patna High Court · AIR 1934 Patna 617(1)

Evidence Act, 1872 — Section 13(a), 32(3), 32(7)
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High Courts03 Sept 1934

Srinandan Prasad Singh and others Vs Mithan Mahton and others

Patna High Court · (1934) 09 PAT CK 0019

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High Courts03 Sept 1934

Baban Misra and Others Vs Bishwanath Pande and Others

Patna High Court · AIR 1934 Patna 681

Transfer of Property Act, 1882 — Section 92
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