High Courts03 Sept 1934
Mt. Amiran and Another Vs Mt. Kaniz Aisha and Others
Patna High Court · AIR 1934 Patna 627
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
COURT ARCHIVE
Patna High Court judgments, 1934
269 judgments · page 6 of 14
High Courts30 Aug 1934
Jagadish Bahadur Vs Ramji Ram and Another
Patna High Court · AIR 1934 Patna 659
High Courts30 Aug 1934
Habibul Rahman Khan Vs Anwar Khan
Patna High Court · AIR 1934 Patna 629(1)
Limitation Act, 1963 — Section 19Stamp Act, 1899 — Article 1 Schedule 1
High Courts29 Aug 1934
Baza''at Ahmad Vs Ali Hussain and Others
Patna High Court · AIR 1934 Patna 637
High Courts29 Aug 1934
Maulavi Sayeed and Others Vs Shah Tafazul Hussain and Another
Patna High Court · AIR 1934 Patna 647
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts29 Aug 1934
Birkeswar Raut Vs Ram Lochan Pandey and Another
Patna High Court · AIR 1934 Patna 629
High Courts28 Aug 1934
Narayan Sahu Vs Kishun Sahu and Others
Patna High Court · AIR 1934 Patna 622
Chotanagpur Tenancy Act, 1908 — Section 77Transfer of Property Act, 1882 — Section 83
High Courts28 Aug 1934
Bhirgunath Prasad Singh Vs Mt. Annapurna Dai Sijuarin
Patna High Court · AIR 1934 Patna 644
Contract Act, 1872 — Section 28
High Courts27 Aug 1934
Deokinandan Prasad Vs Deoki Kumar and Others
Patna High Court · AIR 1934 Patna 617
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts23 Aug 1934
Keshavlal Madhavji Vs Bibi Soghra and Others
Patna High Court · AIR 1934 Patna 619
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts21 Aug 1934
Balai Bauri and Others Vs Emperor
Patna High Court · AIR 1934 Patna 603
Penal Code, 1860 (IPC) — Section 302, 396
High Courts17 Aug 1934
Mt. Babbal Kumari Jayaswalin and Another Vs Mulchand Marwari and Another
Patna High Court · AIR 1934 Patna 580
Chotanagpur Tenancy Act, 1908 — Section 47Limitation Act, 1963 — Article 120, 14
High Courts17 Aug 1934
Mt. Khiro Kuer Vs Syed Noorul Hussain and Others
Patna High Court · AIR 1934 Patna 615
High Courts16 Aug 1934
In Re: K., a pleader and Another
Patna High Court · AIR 1934 Patna 598
Legal Practitioners Act, 1879 — Section 13
High Courts16 Aug 1934
Sri Radha Krishnaji and Others Vs Rameshwar Prashad Singh and Others
Patna High Court · AIR 1934 Patna 584
High Courts16 Aug 1934
Thakan Chaudhuri Vs Lachmi Narain
Patna High Court · AIR 1934 Patna 571
Court Fees Act, 1870 — Section 11, 12
High Courts15 Aug 1934
Kanchan Teli and Another Vs Moga Mahton
Patna High Court · AIR 1934 Patna 593
Chotanagpur Tenancy Act, 1908 — Section 139
High Courts15 Aug 1934
Loke Nath Singh and Others Vs Mahabir Singh and Others
Patna High Court · AIR 1934 Patna 646
Civil Procedure Code, 1908 (CPC) — Section 144, 151Limitation Act, 1963 — Article 182
High Courts14 Aug 1934
Nathuni Ram and Another Vs Secy. of State and Another
Patna High Court · AIR 1934 Patna 589
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33