High Courts22 Feb 1928
Mita Dusadh and Others Vs Anup Mahto
Patna High Court · AIR 1928 Patna 603 : 109 Ind. Cas. 287
Bengal Tenancy Act, 1885 — Section 181, 49(b), 5(3)
COURT ARCHIVE
Patna High Court judgments, 1928
209 judgments · page 9 of 11
High Courts22 Feb 1928
Rani Bhuneshwari Kuer Vs Numeshwar Singh and Others
Patna High Court · AIR 1928 Patna 353(1)
High Courts22 Feb 1928
Emperor Vs Deo Narain Mullick
Patna High Court · AIR 1928 Patna 551 : 109 Ind. Cas. 804
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 207, 408, 477A
High Courts22 Feb 1928
Habib Khan and Others Vs Emperor
Patna High Court · AIR 1928 Patna 634
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts22 Feb 1928
Krishna Prasad Singh and Another Vs Emperor
Patna High Court · AIR 1928 Patna 370
Chotanagpur Tenancy Act, 1908 — Section 63Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts21 Feb 1928
Baiju Lal Marwari and Another Vs Narayan Hemram and Others
Patna High Court · 109 Ind. Cas. 261
Sonthal Pergunnahs Settlement Regulation, 1872 — Section 27
High Courts17 Feb 1928
Satta Narain Choudhury Vs Mahadeo Prasad Sahu
Patna High Court · 123 Ind. Cas. 794
High Courts17 Feb 1928
Satya Narayan Chowdhury Vs Mahadeo Prasad Sahu
Patna High Court · AIR 1929 Patna 395
High Courts16 Feb 1928
Deonandan Dusadh Vs Emperor
Patna High Court · AIR 1928 Patna 491 : 111 Ind. Cas. 118
Criminal Procedure Code, 1898 (CrPC) — Section 46Evidence Act, 1872 — Section 24, 25, 26, 27, 47
High Courts16 Feb 1928
Khub Lal Singh Vs Daroga Singh and Others
Patna High Court · AIR 1928 Patna 428
High Courts16 Feb 1928
Somar Sao Halwai Vs Balchand Goala and Another
Patna High Court · AIR 1928 Patna 451(2) : 109 Ind. Cas. 46
Presidency Small Cause Courts Act, 1882 — Section 16
High Courts14 Feb 1928
Maguni Padhan Vs Emperor
Patna High Court · AIR 1929 Patna 70
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 429
High Courts14 Feb 1928
Ali Zamin Vs Akbar Ali Khan and Others
Patna High Court · AIR 1928 Patna 532
Evidence Act, 1872 — Section 11
High Courts13 Feb 1928
Lachhmi Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 562 : 109 Ind. Cas. 503
Criminal Procedure Code, 1898 (CrPC) — Section 106, 141, 143Penal Code, 1860 (IPC) — Section 144
High Courts13 Feb 1928
Srimati Sabitri Thakurain Vs Suraj Mohan Thakur and Others
Patna High Court · AIR 1929 Patna 101 : 115 Ind. Cas. 240
High Courts09 Feb 1928
Somar Singh and Others Vs Devanandan Prasad Singh and Others
Patna High Court · AIR 1928 Patna 581
Civil Procedure Code, 1908 (CPC) — Section 110Limitation Act, 1963 — Article 182 Schedule 1
High Courts09 Feb 1928
Ram Narain Gir Vs Gauri Shanker Lal and Others
Patna High Court · AIR 1928 Patna 274
Court Fees Act, 1870 — Section 17, 5
High Courts06 Feb 1928
Sitaram Tewari and Another Vs Musammat Kausilia
Patna High Court · 109 Ind. Cas. 508
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203, 436Penal Code, 1860 (IPC) — Section 408
High Courts06 Feb 1928
Sheikh Amir Ali Vs Dukhan Momin
Patna High Court · 109 Ind. Cas. 805
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 149, 182Penal Code, 1860 (IPC) — Section 182
High Courts03 Feb 1928
Richharam and Others Vs Pasupati Banerji and Others
Patna High Court · AIR 1928 Patna 471
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47