High Courts17 Mar 1928
Murat Singh Vs Pheku Singh
Patna High Court · AIR 1928 Patna 587
Transfer of Property Act, 1882 — Section 100, 6
COURT ARCHIVE
Patna High Court judgments, 1928
209 judgments · page 8 of 11
High Courts16 Mar 1928
Emperor Vs Fakira Mahanti
Patna High Court · AIR 1928 Patna 567(1)
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts16 Mar 1928
Wazir Kunjra Vs Emperor
Patna High Court · AIR 1929 Patna 139 : 116 Ind. Cas. 768
Criminal Procedure Code, 1898 (CrPC) — Section 326, 417, 438, 439Penal Code, 1860 (IPC) — Section 148, 326
High Courts14 Mar 1928
Maharajadhiraj of Darbhanga Vs The Commissioner of Income Tax
Patna High Court · AIR 1928 Patna 468 : 111 Ind. Cas. 638
Income Tax Act, 1922 — Section 66(3)
High Courts13 Mar 1928
Miss Elizabeth May Toomey Vs The Right Hon''ble Bhupendra Nath Bose and Others
Patna High Court · AIR 1928 Patna 304 : 111 Ind. Cas. 57
Evidence Act, 1872 — Section 68, 69Registration Act, 1908 — Section 32, 33
High Courts13 Mar 1928
Kuldip Mahto Vs Muhammad Hashim and Others
Patna High Court · AIR 1928 Patna 396
High Courts13 Mar 1928
Mt. Bibi Fatma and Others Vs Abdul Karim and Others
Patna High Court · AIR 1928 Patna 539
Evidence Act, 1872 — Section 32(5), 32(6), 50
High Courts12 Mar 1928
Beas Singh and Others Vs Baldeo Pathak and Others
Patna High Court · AIR 1928 Patna 343
Partition Act, 1893 — Section 7
High Courts12 Mar 1928
Kishori Jha and Another Vs Anand Kishore Jha
Patna High Court · AIR 1930 Patna 162(1)
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4), 439
High Courts02 Mar 1928
Khub Lal Singh Vs Raghubans Narayan Singh and Others
Patna High Court · AIR 1928 Patna 565
High Courts02 Mar 1928
Damodar Prasad Tewari Vs Lachimi Prasad Singh and Others
Patna High Court · AIR 1928 Patna 354
Transfer of Property Act, 1882 — Section 106
High Courts29 Feb 1928
Deo Narayan, Singh and Others Vs Dwarka, Prasad Singh and Others
Patna High Court · AIR 1928 Patna 429
Bengal Tenancy Act, 1885 — Section 30B, 50Evidence Act, 1872 — Section 32
High Courts29 Feb 1928
Ramasray Ahir and Others Vs Emperor
Patna High Court · AIR 1928 Patna 454
Penal Code, 1860 (IPC) — Section 147, 353
High Courts29 Feb 1928
Deonarayan Singh and Others Vs Dwarka Prasad Singh and Others
Patna High Court · 109 Ind. Cas. 136
Evidence Act, 1872 — Section 32, 34
High Courts28 Feb 1928
Purnendu Narain Singh Vs Makhan Lal Marwari and Others
Patna High Court · AIR 1928 Patna 457
Encumbered Estates Act, 1934 — Section 3
High Courts27 Feb 1928
Emperor Vs Binda Ahir
Patna High Court · AIR 1928 Patna 466
Criminal Procedure Code, 1898 (CrPC) — Section 75(2)
High Courts27 Feb 1928
Janki Ram and Others Vs Saukhi Panjara and Another
Patna High Court · AIR 1928 Patna 268
High Courts24 Feb 1928
Raja Babu Vs Babu Gauri Lal and Others
Patna High Court · AIR 1928 Patna 535 : 109 Ind. Cas. 895
SUITS VALUATION ACT, 1887 — Section 8
High Courts24 Feb 1928
Jagat Narain Lall and Another Vs Emperor
Patna High Court · AIR 1928 Patna 649
Penal Code, 1860 (IPC) — Section 292Press Act, 1910 — Section 5
High Courts23 Feb 1928
Mt. Saraswati Bahuria Vs Suraj Narain Chaudhuri
Patna High Court · AIR 1928 Patna 278