High Courts12 Jan 1928
Sasibushan Mazumdar Vs Manik Lal Chandra and Others
Patna High Court · 107 Ind. Cas. 825
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1870 — Section 13
COURT ARCHIVE
Patna High Court judgments, 1928
209 judgments · page 11 of 11
High Courts11 Jan 1928
Musammat Rameshwar Kuer Vs Lachman Prasad Sahi and Another
Patna High Court · 107 Ind. Cas. 844
High Courts10 Jan 1928
Mt. Champa Pasin and Others Vs Emperor
Patna High Court · AIR 1928 Patna 326
Criminal Procedure Code, 1898 (CrPC) — Section 423(2), 537
High Courts06 Jan 1928
Bisheshwar Pratap Narayan Sahi and Others Vs Chandreshwar Prasad Narayan Singh
Patna High Court · AIR 1928 Patna 260
Civil Procedure Code, 1908 (CPC) — Section 144Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts05 Jan 1928
Babu Shama Kant Lal and Others Vs Mahanth Ramdhan Puri
Patna High Court · 107 Ind. Cas. 828
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts04 Jan 1928
Mt. Shahzadi Begum Vs Muhammad Qasim and Others
Patna High Court · AIR 1928 Patna 356
Evidence Act, 1872 — Section 68, 69
High Courts03 Jan 1928
Chhatra Kumari Debi Vs Mohan Bikram Shah and Others
Patna High Court · AIR 1928 Patna 187
High Courts03 Jan 1928
Sri Rani Chhatra Kumari Debi Vs Prince Sri Mohan Bikram Shah and Others
Patna High Court · 109 Ind. Cas. 323