High Courts03 Feb 1928
Chairman, Purulia Municipality Vs Bishun Sao
Patna High Court · AIR 1928 Patna 193
Bihar and Orissa Municipal Act, 1922 — Section 263
COURT ARCHIVE
Patna High Court judgments, 1928
209 judgments · page 10 of 11
High Courts03 Feb 1928
Chinta Sahu and Another Vs Mt. Budhan Sahun
Patna High Court · AIR 1928 Patna 232
Chotanagpur Tenancy Act, 1908 — Section 139, 139A, 46
High Courts02 Feb 1928
Jagdamba Sahay Vs Emperor
Patna High Court · AIR 1928 Patna 347
Criminal Procedure Code, 1898 (CrPC) — Section 528Penal Code, 1860 (IPC) — Section 408
High Courts02 Feb 1928
Budhanath Prida and Others Vs Radhabinode Naik and Others
Patna High Court · AIR 1928 Patna 465
High Courts02 Feb 1928
Ulfat Khan and Others Vs Emperor
Patna High Court · AIR 1928 Patna 259(1)
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 147
High Courts01 Feb 1928
Beni Prasad and Others Vs Gangoo Singh and Others
Patna High Court · AIR 1928 Patna 372
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts31 Jan 1928
Ramcharan Sahu and Another Vs Kali Prasad Sahu and Others
Patna High Court · 109 Ind. Cas. 268
High Courts26 Jan 1928
Nand Kishore Lal Vs Pasupati Nath Sahu and Another
Patna High Court · AIR 1928 Patna 348
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Jan 1928
Lal Govind Nath Sahi Deo Vs Lal Mahesar Nath Sahi Deo and Others
Patna High Court · AIR 1928 Patna 244
Chotanagpur Tenancy Act, 1908 — Section 258, 89
High Courts25 Jan 1928
Ram Dass Saw and Others Vs Ramnandan Prasad Singh and Others
Patna High Court · AIR 1928 Patna 195
High Courts23 Jan 1928
Chota Nagpur Banking Association Ltd. and Others Vs Kumar Kamakhya Narayan Singh and Another
Patna High Court · AIR 1928 Patna 431 : 109 Ind. Cas. 306
Chotanagpur Tenancy Act, 1908 — Section 11, 178, 59
High Courts20 Jan 1928
Sailendra Nath Chakerverty and Others Vs Emperor
Patna High Court · AIR 1928 Patna 241
Arms Act, 1959 — Section 20Penal Code, 1860 (IPC) — Section 120B, 121A
High Courts16 Jan 1928
Syed Ali Zamin and Another Vs Syed Muhammad Akbar Ali Khan and Others
Patna High Court · 116 Ind. Cas. 525
Contract Act, 1872 — Section 16
High Courts16 Jan 1928
Ali Zamin and Another Vs Syed Muhammad Akbar Ali Khan and Others
Patna High Court · AIR 1928 Patna 441
Contract Act, 1872 — Section 16
High Courts14 Jan 1928
Aklu Mian and Others Vs Emperor
Patna High Court · AIR 1928 Patna 405
Criminal Procedure Code, 1898 (CrPC) — Section 106, 145Penal Code, 1860 (IPC) — Section 147
High Courts13 Jan 1928
Rameshwar Sahu Vs Emperor
Patna High Court · AIR 1928 Patna 253 : 107 Ind. Cas. 846
Criminal Procedure Code, 1898 (CrPC) — Section 257Penal Code, 1860 (IPC) — Section 447
High Courts13 Jan 1928
Bajit Lal Pathak Vs Maharajadhiraj Sir Rameswar Singh Bahadur
Patna High Court · 109 Ind. Cas. 264
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts13 Jan 1928
Bibi Jamila Khatoon and Others Vs Dayanand Thakur and Others
Patna High Court · AIR 1928 Patna 272 : 107 Ind. Cas. 848
Civil Procedure Code, 1908 (CPC) — Section 47