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Patna High Court judgments, 1928

209 judgments · page 6 of 11

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High Courts29 May 1928

Lala Hira Lal Vs Munshi Jagatpati Sahai

Patna High Court · AIR 1928 Patna 600 : 111 Ind. Cas. 797

Evidence Act, 1872 — Section 114
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High Courts28 May 1928

Ganga Patra Vs Emperor

Patna High Court · AIR 1928 Patna 481

Evidence Act, 1872 — Section 50Penal Code, 1860 (IPC) — Section 497
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High Courts25 May 1928

Nathuni Sahu and Others Vs Bhagwan Gir and Others

Patna High Court · AIR 1928 Patna 436 : 115 Ind. Cas. 235

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High Courts24 May 1928

Rani Bhubneshwari Kuer Vs Manir Khan and Others

Patna High Court · AIR 1928 Patna 641 : 111 Ind. Cas. 84

Transfer of Property Act, 1882 — Section 100, 82, 95
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High Courts23 May 1928

Chepa Mahton and Others Vs Emperor

Patna High Court · AIR 1928 Patna 550

Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 225B, 353
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High Courts22 May 1928

Harlal Chaubey and Others Vs Rameshwar Narayan Singh

Patna High Court · 119 Ind. Cas. 894

Bengal Tenancy Act, 1885 — Section 88Chotanagpur Tenancy Act, 1908 — Section 208, 214
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High Courts16 May 1928

Bhagwat Singh and another Vs Emperor

Patna High Court · (1928) 05 PAT CK 0004

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High Courts11 May 1928

Ganga Singh Vs Sheo Prasad

Patna High Court · AIR 1929 Patna 36 : 119 Ind. Cas. 890

Limitation Act, 1963 — Section 15
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High Courts10 May 1928

Musammat Chander Kala Kuer Vs Musammat Dulhin Raja Kuer

Patna High Court · AIR 1929 Patna 31 : 119 Ind. Cas. 900

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High Courts09 May 1928

Lachman Mahton Vs Lalu Mahton and Others

Patna High Court · AIR 1928 Patna 515

Chotanagpur Tenancy Act, 1908 — Section 139, 139(6)
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High Courts09 May 1928

Mt. Bibi Sogra Vs Radha Kishun

Patna High Court · AIR 1929 Patna 27

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High Courts09 May 1928

Rajrani Debya Vs Gomati Debya and Another

Patna High Court · 111 Ind. Cas. 673

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High Courts08 May 1928

Baksiram Mulchand and Another Vs Dwarka Prasad and Others

Patna High Court · AIR 1928 Patna 438 : 115 Ind. Cas. 237

Civil Procedure Code, 1908 (CPC) — Section 99Provincial Insolvency Act, 1920 — Section 4, 5
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High Courts08 May 1928

Jan Mohammad and Others Vs Bikoo Mahto and Others

Patna High Court · AIR 1929 Patna 130 : 116 Ind. Cas. 33

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High Courts08 May 1928

Kumar Kamakhaya Narain Singh Vs Bhuvaneshwar Lal Singh and Others

Patna High Court · (1928) 05 PAT CK 0009

Bengal Decennial Settlement Regulation — Section 5
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High Courts07 May 1928

Rambu Jhawan Thakur and Others Vs Bankey Thakur and Others

Patna High Court · AIR 1928 Patna 598

Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts04 May 1928

Fakhrul Islam and Others Vs Bhubaneshwari Kuar

Patna High Court · AIR 1929 Patna 79

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High Courts01 May 1928

Ugra Narain Choudhary and Others Vs Hariband Choudhary and Others

Patna High Court · AIR 1930 Patna 557

Civil Procedure Code, 1908 (CPC) — Section 97
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High Courts01 May 1928

Rajkumar Singh and Others Vs Emperor

Patna High Court · AIR 1928 Patna 473 : 111 Ind. Cas. 721

Criminal Procedure Code, 1898 (CrPC) — Section 162
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High Courts26 Apr 1928

Gillu Mal and Another Vs Manohar Das Jai Narain and Others

Patna High Court · AIR 1928 Patna 434

Limitation Act, 1963 — Article 11
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