High Courts10 Aug 1928
Jhari Gope Vs Emperor
Patna High Court · AIR 1929 Patna 268
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 395, 397
COURT ARCHIVE
Patna High Court judgments, 1928
209 judgments · page 4 of 11
High Courts06 Aug 1928
Jainarain Singh Vs Rameshwar Singh Bahadur and Others
Patna High Court · AIR 1930 Patna 371
Bengal Tenancy Act, 1885 — Section 153
High Courts03 Aug 1928
Tilak Kohar and Others Vs Emperor
Patna High Court · AIR 1929 Patna 523
Penal Code, 1860 (IPC) — Section 118, 149, 302
High Courts03 Aug 1928
Bajo Singh Vs Emperor
Patna High Court · AIR 1929 Patna 263 : 120 Ind. Cas. 311
Penal Code, 1860 (IPC) — Section 147, 148, 149, 324, 326
High Courts27 Jul 1928
Sheonarain Singh and Another Vs Emperor
Patna High Court · AIR 1929 Patna 212
Penal Code, 1860 (IPC) — Section 114, 395, 458
High Courts27 Jul 1928
Ambika Bala Dasi Vs Gobind Naik and Others
Patna High Court · AIR 1928 Patna 567
Chotanagpur Tenancy Act, 1908 — Section 218, 218(2)
High Courts25 Jul 1928
Thakur Raghunandan Sahay Singh Vs Thakur Dripa Nath Sahai Singh
Patna High Court · AIR 1929 Patna 208 : 116 Ind. Cas. 781
High Courts24 Jul 1928
Matura Subba, Rao Vs Surendra Nath Sahu and Another
Patna High Court · AIR 1928 Patna 637
High Courts24 Jul 1928
Saleha Bibi Vs Amiruddin and Others
Patna High Court · AIR 1929 Patna 214
Bengal Tenancy Act, 1885 — Section 161
High Courts19 Jul 1928
Jagat Narain Lall Vs Emperor
Patna High Court · AIR 1929 Patna 10
Penal Code, 1860 (IPC) — Section 124A
High Courts17 Jul 1928
Kishan Gopal Marwari and Others Vs Emperor
Patna High Court · AIR 1929 Patna 44
Penal Code, 1860 (IPC) — Section 147, 426, 448
High Courts17 Jul 1928
Rattan Dhanuk and Others Vs Emperor
Patna High Court · AIR 1928 Patna 630
Evidence Act, 1872 — Section 133, 134Penal Code, 1860 (IPC) — Section 396
High Courts12 Jul 1928
Gobardhan Lal and Others Vs Sheo Narayan Sahu and Others
Patna High Court · AIR 1929 Patna 202
Guardians and Wards Act, 1890 — Section 31Specific Relief Act, 1877 — Section 21, 26
High Courts05 Jul 1928
Balmakund Sahay and Others Vs Bhagwat Narayan Singh
Patna High Court · AIR 1929 Patna 375
Chota Nagpur Encumbered Estates Act, 1876 — Section 12, 12(a)
High Courts05 Jul 1928
Jageswar Mandal and Another Vs Sridhar Lal Aditya Deb and Others
Patna High Court · AIR 1928 Patna 589
Transfer of Property Act, 1882 — Section 85
High Courts05 Jul 1928
Muhammad Habibul Rahman Vs Sheonandan Singh and Others
Patna High Court · AIR 1928 Patna 552 : 111 Ind. Cas. 243
Contract Act, 1872 — Section 69Criminal Procedure Code, 1898 (CrPC) — Section 316, 65
High Courts03 Jul 1928
Mangobinda Sahu and Others Vs Satya Niranjan Chakraverty and Others
Patna High Court · AIR 1928 Patna 482
High Courts25 Jun 1928
Balmakund Lal and Others Vs Musammat Sohand Kueri and Others
Patna High Court · AIR 1929 Patna 164 : 119 Ind. Cas. 817
Specific Relief Act, 1963 — Section 41, 42
High Courts25 Jun 1928
Shafi Khan Vs Emperor
Patna High Court · AIR 1929 Patna 161
Penal Code, 1860 (IPC) — Section 147, 148, 302