High Courts08 Nov 1928
Sabitri Thakurain Vs F.A. Savi and Others
Patna High Court · AIR 1929 Patna 318
Civil Procedure Code, 1908 (CPC) — Section 96(3), 97
COURT ARCHIVE
Patna High Court judgments, 1928
209 judgments · page 3 of 11
High Courts07 Nov 1928
Sheogobind Ram Barai and Another Vs Anwar Ali and Another
Patna High Court · AIR 1929 Patna 305 : 116 Ind. Cas. 779
Transfer of Property Act, 1882 — Section 41
High Courts05 Nov 1928
Bhubaneshwari Kuer Vs Gopal Saran Narayan Singh
Patna High Court · AIR 1929 Patna 331
High Courts05 Nov 1928
Manglu Sahu and Others Vs Ramdhani Tamboli
Patna High Court · AIR 1929 Patna 93
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts01 Nov 1928
Ramjas Marwari and Others Vs Baruni Mahton and Others
Patna High Court · 116 Ind. Cas. 524a
High Courts01 Nov 1928
Ranjit Singh and Others Vs Jhori Singh
Patna High Court · AIR 1929 Patna 601 : 119 Ind. Cas. 906
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 110Specific Relief Act, 1963 — Section 9
High Courts16 Oct 1928
Baju Jha and Another Vs Emperor
Patna High Court · AIR 1929 Patna 60
Criminal Procedure Code, 1898 (CrPC) — Section 144, 195(c)Penal Code, 1860 (IPC) — Section 471
High Courts16 Oct 1928
Zulmi Kahar Vs Emperor
Patna High Court · AIR 1929 Patna 643
Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 406
High Courts14 Sept 1928
Basudeb Mandar Vs Emperor
Patna High Court · AIR 1929 Patna 112
Penal Code, 1860 (IPC) — Section 182
High Courts16 Aug 1928
Ali Zamin Vs Mohammad Akbar Ali Khan
Patna High Court · AIR 1928 Patna 609
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Aug 1928
Ramdas Rai Vs Emperor
Patna High Court · AIR 1929 Patna 313
Criminal Procedure Code, 1898 (CrPC) — Section 306(1)Penal Code, 1860 (IPC) — Section 395
High Courts16 Aug 1928
Kunja Subudhi and Another Vs Emperor
Patna High Court · AIR 1929 Patna 275 : 116 Ind. Cas. 770
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 120, 302
High Courts16 Aug 1928
Lakshmidhar Jagati and Others Vs Krishna Chandra Jagati and Others
Patna High Court · AIR 1929 Patna 548 : 123 Ind. Cas. 69
High Courts16 Aug 1928
Chattra Kumari Devi and Another Vs Mohan Bikram Shah and Others
Patna High Court · AIR 1931 Patna 114
Contract Act, 1872 — Section 63Limitation Act, 1963 — Article 144Transfer of Property Act, 1882 — Section 55
High Courts16 Aug 1928
Syed Alizamin Vs Nawab Syed Mohammad Akbar Ali Khan
Patna High Court · 116 Ind. Cas. 541
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Aug 1928
Raghunandan Prasad Singh and Another Vs Kirtyanand Singh Bahadur
Patna High Court · AIR 1929 Patna 595 : 120 Ind. Cas. 309
Civil Procedure Code, 1908 (CPC) — Section 145, 47, 48
High Courts16 Aug 1928
Emperor Vs Murli Manohar Prasad and Others
Patna High Court · AIR 1929 Patna 72
Government of India Act, 1915 — Section 108Penal Code, 1860 (IPC) — Section 149, 306
High Courts14 Aug 1928
Raghunandan Saha and Others Vs Kumar Kamakhya Narayan Singh and Others
Patna High Court · 120 Ind. Cas. 35
Limitation Act, 1963 — Section 28
High Courts14 Aug 1928
Subhag Chamar Vs Nand Lal Sahu
Patna High Court · AIR 1929 Patna 271
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 322, 448