High Courts22 Jun 1928

Sheodatt Roy Vs Emperor

Patna High Court · AIR 1929 Patna 64

Criminal Procedure Code, 1898 (CrPC) — Section 242, 342Motor Vehicles Act, 1988 — Section 16
High Courts18 Jun 1928

Ram Das Singh Vs Beni Deo

Patna High Court · 116 Ind. Cas. 41

Chota Nagpur Tenancy Act, 1808 — Section 47Santhal Parganas Settlement Regulations, 1872 — Section 27