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Patna High Court judgments, 1923

381 judgments · page 7 of 20

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High Courts18 Jul 1923

Ramji Ram Vs Ram Kumar Singh and Others

Patna High Court · AIR 1924 Patna 326

Bengal Tenancy Act, 1885 — Section 113, 30, 37
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High Courts18 Jul 1923

Fyzabad Bank Limited Vs Ramdayal Marwari

Patna High Court · (1923) 07 PAT CK 0004

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High Courts17 Jul 1923

Maharaj Kumar Gopal Saran Narayan Singh of Tikari Vs Sita Debi

Patna High Court · AIR 1924 Patna 69 : 77 Ind. Cas. 718

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts17 Jul 1923

Kishore Mal and Another Vs Jagdish Narain Singh

Patna High Court · AIR 1924 Patna 471

Limitation Act, 1963 — Section 14
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High Courts16 Jul 1923

Radhika Raman and Another Vs Satnarain Koeri and Others

Patna High Court · AIR 1924 Patna 307

Bengal Tenancy Act, 1885 — Section 51, 52
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High Courts16 Jul 1923

Musammat Bibi Hafizunnissa Vs Maulvi Imamuddin Khan

Patna High Court · AIR 1924 Patna 825

Evidence Act, 1872 — Section 3
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High Courts16 Jul 1923

Narendra Nath Roy Vs The Crown

Patna High Court · AIR 1924 Patna 131

Legal Practitioners Act, 1879 — Section 13(6), 13(7), 14
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High Courts16 Jul 1923

Mt. Mahabali Dasin Vs Manu Mandal and Others

Patna High Court · AIR 1924 Patna 416

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High Courts13 Jul 1923

Mt. Palti and Others Vs Nirdhan Gope and Others

Patna High Court · AIR 1924 Patna 233

Hindu Widows Remarriage Act, 1856 — Section 2
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High Courts13 Jul 1923

Mt.Sheoraji Kuer Vs Dhani Mian and Maharani Janki Kuer

Patna High Court · AIR 1924 Patna 1

Bengal Tenancy Act, 1885 — Section 86(6), 87
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High Courts13 Jul 1923

Mt. Bibi Nasiban Vs Eknam Narain Singh

Patna High Court · AIR 1924 Patna 135

Evidence Act, 1872 — Section 91, 92Presidency Small Cause Courts Act, 1882 — Section 25
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High Courts11 Jul 1923

Sheopujan Rai Vs Kesho Prasad Singh

Patna High Court · AIR 1924 Patna 310

Court Fees Act, 1870 — Section 5Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 42
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High Courts11 Jul 1923

Kesho Prasad Singh Vs Lakhu Rai and another

Patna High Court · (1923) 07 PAT CK 0011

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High Courts11 Jul 1923Dismissed

Shyam Sunder Rai and others Vs Jagarnath Misra

Patna High Court · (1923) 07 PAT CK 0009

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High Courts10 Jul 1923

Ramdhuri Chowdhuri Vs Deonandan Prasad Singh

Patna High Court · 77 Ind. Cas. 957

Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 18
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High Courts10 Jul 1923

Mahadeo Singh and Others Vs Dhobi Singh and Another

Patna High Court · AIR 1924 Patna 111

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
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High Courts09 Jul 1923

Kishundeo Narrajan Mahta and another Vs Ramrejhan Singh and others

Patna High Court · (1923) 07 PAT CK 0052

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High Courts09 Jul 1923

Sheogobind Ram Sahu and Others Vs Mahipat Dusadh and Others

Patna High Court · AIR 1924 Patna 207 : 81 Ind. Cas. 321

Bengal Tenancy Act, 1885 — Section 20Limitation Act, 1908 — Section 15
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High Courts09 Jul 1923

Ramanandhan Sahay Vs Jaigovind Pandey

Patna High Court · AIR 1924 Patna 213

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts08 Jul 1923

K.B. Dutt (receiver of the estate of (S.G. Das, Dacca) Vs Taraprasanna Roy Choudhury

Patna High Court · (1923) 07 PAT CK 0047

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