High Courts13 Aug 1923
Akal Mahton and Others Vs Mahabir Mahton
Patna High Court · AIR 1924 Patna 145
Criminal Procedure Code, 1898 (CrPC) — Section 143, 144, 145
COURT ARCHIVE
Patna High Court judgments, 1923
381 judgments · page 5 of 20
High Courts13 Aug 1923
Jagdishwar Narayan Vs Muhammad Haziq Hussain and Others and Saiyed Muhammad Abdul Aziz and Others
Patna High Court · 77 Ind. Cas. 851
Bengal Land Revenue Sales Act, 1859 — Section 2, 6, 7
High Courts13 Aug 1923
Kamaluddin Ahmad Vs Ramanand Singh and Another
Patna High Court · AIR 1924 Patna 443
Bengal Tenancy Act, 1885 — Section 103A, 50(2), 7
High Courts13 Aug 1923
Sant Lal Singh and Others Vs Nanku Lal Singh and Another
Patna High Court · AIR 1924 Patna 174
Transfer of Property Act, 1882 — Section 82
High Courts13 Aug 1923
Jagdishwar Narayn Vs Md. Haziq Hussain and Others
Patna High Court · AIR 1924 Patna 537
Bengal Land Revenue Sales Act, 1859 — Section 2, 6
High Courts10 Aug 1923
Dhanraj and Another Vs Firm Sanehi Ram-Panna Lal
Patna High Court · AIR 1924 Patna 687
Contract Act, 1872 — Section 107, 53
High Courts10 Aug 1923
Mt. Wahid-un-nissa and Others Vs Pichit Lal Missir and Another
Patna High Court · AIR 1924 Patna 534
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts10 Aug 1923
Man Singh Vs Maharani Nawalkhbati and Another
Patna High Court · AIR 1924 Patna 468
Civil Procedure Code, 1908 (CPC) — Section 109(c), 110Court of Wards Act — Section 60
High Courts09 Aug 1923
Deokinandan and Another Vs Brijnandan and Others
Patna High Court · AIR 1924 Patna 502
High Courts09 Aug 1923
Bishun Chand Vs Abhoykumar Chand
Patna High Court · AIR 1924 Patna 700
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(2)
High Courts09 Aug 1923
Dhani Singh and Others Vs Sri Chandra Choor Deo and Others
Patna High Court · AIR 1924 Patna 823
Bengal Tenancy Act, 1885 — Section 29
High Courts09 Aug 1923
Sri Newas Sitaram Vs E.I. Ry. Co. and Another
Patna High Court · AIR 1925 Patna 304
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Aug 1923
Maharaj Rai Vs Maharani Janki Kuer
Patna High Court · AIR 1924 Patna 655
Bengal Tenancy Act, 1885 — Section 106
High Courts09 Aug 1923
Shaikh Amjad Ali Vs King-Emperor
Patna High Court · AIR 1924 Patna 498
Criminal Procedure Code, 1898 (CrPC) — Section 117, 117(3), 118
High Courts08 Aug 1923
Kuldip Sahay and Others Vs Rajkumar Singh and Others
Patna High Court · AIR 1924 Patna 211
Estates Partition Act, 1897 — Section 21, 29, 7
High Courts06 Aug 1923
Ramsunder Kuer and Others Vs Satruhan Prasad Chaudhuri and Others
Patna High Court · AIR 1924 Patna 591
High Courts03 Aug 1923
Narasingh Thakur and Others Vs Bishunpergash Singh and Others
Patna High Court · AIR 1924 Patna 209
Estates Partition Act, 1897 — Section 25, 7
High Courts03 Aug 1923
Bhulan Raut Vs Kumari Rai and Others
Patna High Court · AIR 1924 Patna 509
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Aug 1923
Musammat Duljin Sona Kuer Vs Musammat Bibi Ale Fatima and Others
Patna High Court · AIR 1925 Patna 201
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts02 Aug 1923
Musammat Dulhin Sona Kuer Vs Musammat Bibi Ale Fatima and Others
Patna High Court · 77 Ind. Cas. 157
Civil Procedure Code, 1908 (CPC) — Section 10Contract Act, 1872 — Section 43, 68, 69, 70, 72