High Courts06 Nov 1923
Nripendranath Chatterjee and Others Vs Jhumak Mandar and Others
Patna High Court · AIR 1924 Patna 263
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 34 Rule 5
COURT ARCHIVE
Patna High Court judgments, 1923
381 judgments · page 4 of 20
High Courts28 Oct 1923
Lachhman Lal Vs Padarath Singh and Others
Patna High Court · AIR 1924 Patna 346
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 96, 96(3)
High Courts11 Sept 1923
Emperor Vs Phagunia Bhuian
Patna High Court · 89 Ind. Cas. 1043
Criminal Procedure Code, 1898 (CrPC) — Section 164, 208, 307, 354, 360Evidence Act, 1872 — Section 157, 33, 8
High Courts27 Aug 1923
Sondi Singh and Others Vs Sri Govind Singh and Another
Patna High Court · AIR 1924 Patna 786
Criminal Procedure Code, 1898 (CrPC) — Section 145, 350, 4
High Courts16 Aug 1923
Kesheo Prsad Singh Vs Bhagwat Saran Pande
Patna High Court · AIR 1924 Patna 511
Bengal Tenancy Act, 1885 — Section 105, 105(A), 52
High Courts16 Aug 1923
Badri Narain Singh Vs Dwarka Prasad and Another
Patna High Court · AIR 1924 Patna 353
High Courts16 Aug 1923
Jagdeo Nath Sah Deo Vs Maharaja Pratap Udainath Sah Deo
Patna High Court · AIR 1924 Patna 339
Contract Act, 1872 — Section 43
High Courts16 Aug 1923
Garabini Kamarin and Others Vs Surji Narain Singh and Others
Patna High Court · AIR 1924 Patna 250
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Specific Relief Act, 1877 — Section 42
High Courts16 Aug 1923
Chandrika Prasad and Others Vs Hira Lal and Others
Patna High Court · AIR 1924 Patna 280
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 6, Order 6 Rule 16
High Courts16 Aug 1923
Nand Lal Chaure and Others Vs Kesho Prasad Singh
Patna High Court · AIR 1924 Patna 245
Bengal Tenancy Act, 1885 — Section 30(b), 50, 50(2)
High Courts15 Aug 1923
Ram Bahal Singh and Others Vs Rang Bahadur Singh
Patna High Court · 82 Ind. Cas. 367
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts15 Aug 1923
Ram Lal Mandar Vs Kuldip Narayan Tewari
Patna High Court · AIR 1924 Patna 440
Bengal Tenancy Act, 1885 — Section 167, 87
High Courts14 Aug 1923
Kuldip Sahay and Others Vs Harihar Prasad Jha and Others
Patna High Court · AIR 1924 Patna 161
Court Fees Act, 1870 — Section 7(4)(f)
High Courts14 Aug 1923
Birinchi Singh Vs Sarado Prasad Mukherji and Others
Patna High Court · AIR 1924 Patna 452
High Courts14 Aug 1923
Ajit Chaudhuri Vs Janak Lal Chaudhury and Others
Patna High Court · AIR 1924 Patna 336
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts13 Aug 1923
The Benares Bank Limited Vs Surendra Narain Singh and Others
Patna High Court · AIR 1924 Patna 831
Civil Procedure Code, 1908 (CPC) — Section 16, 20
High Courts13 Aug 1923
Rameshwardhari Singh and Another Vs Sadho Saran Singh and Another
Patna High Court · AIR 1924 Patna 809
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2
High Courts13 Aug 1923
Ramanand and Another Vs Bajit Jha and Another
Patna High Court · AIR 1924 Patna 507
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 5 Rule 14
High Courts13 Aug 1923
Mundo Singh and Another Vs Mahanth Krishna Dayal Gir and Another
Patna High Court · AIR 1924 Patna 439
Limitation Act, 1963 — Article 75, 20