High Courts02 Aug 1923
Nand Lal Mahton and Others Vs Dhanukdhari Mahton and Others
Patna High Court · AIR 1924 Patna 244
COURT ARCHIVE
Patna High Court judgments, 1923
381 judgments · page 6 of 20
High Courts31 Jul 1923
Hit Lal Mahton and Another Vs Jiboo Mahton and Others
Patna High Court · AIR 1924 Patna 458
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts31 Jul 1923
Musammat Phul Kuer Vs Rambhanjan Singh and Musammat Dhako Koer and Others
Patna High Court · AIR 1924 Patna 822
Conveyancing Act, 1881 — Section 7(1)Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts31 Jul 1923
Nand Lal Vs Dharamdeo Singh and Others
Patna High Court · AIR 1925 Patna 288
Estates Partition Act, 1897 — Section 99Transfer of Property Act, 1882 — Section 100
High Courts31 Jul 1923
Raghunath Prasad Singh Vs Sadhu Saran Prasad Singh and Another
Patna High Court · AIR 1925 Patna 31
Transfer of Property Act, 1882 — Section 60
High Courts31 Jul 1923
Shashi Bhusan Banerji Vs Ramjas Agarwala
Patna High Court · AIR 1924 Patna 402
Evidence Act, 1872 — Section 83
High Courts30 Jul 1923
Phulwati Kumari Vs Maharaj Kumar Deo Maheshwari Prasad Singh and Others
Patna High Court · AIR 1924 Patna 607
High Courts30 Jul 1923
Ram Kishun Singh and Others Vs Damodar Proshad and Others
Patna High Court · AIR 1924 Patna 506
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, 115
High Courts28 Jul 1923
Damodhar Narain Singh Vs Ganga Ram Marwari
Patna High Court · AIR 1924 Patna 269
High Courts28 Jul 1923
Rameshwar Singh Bahadur, C.C.I.E., K.B.E. of Darbhnga Vs Kumar Ganganand Singh and Others
Patna High Court · AIR 1925 Patna 337
High Courts27 Jul 1923
Raja Dhakeshar Prasad Narayan Singh Vs Ramdarnarayan Singh and Another
Patna High Court · AIR 1927 Patna 58
Cess Act, 1880 — Section 41, 41(2)
High Courts27 Jul 1923
Keneth Arthur Hill and Another Vs Ranjan Bardhan and Others
Patna High Court · AIR 1924 Patna 526
High Courts27 Jul 1923
Durga Prasad and others Vs G.I.P. Railway and E.I. Railway
Patna High Court · (1923) 07 PAT CK 0013
High Courts24 Jul 1923
Gita Prasad Singh and Others Vs Emperor
Patna High Court · 81 Ind. Cas. 535
Criminal Procedure Code, 1898 (CrPC) — Section 106, 144, 145Evidence Act, 1872 — Section 13Penal Code, 1860 (IPC) — Section 147, 323
High Courts23 Jul 1923Allowed
Hazari Lal Sahu and another Vs Ambica Gir and others
Patna High Court · (1923) 07 PAT CK 0050
High Courts23 Jul 1923
Jagannath Thirani Vs Tara Prasanna Ganguli
Patna High Court · 80 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Section 115, 60
High Courts21 Jul 1923
Gita Prasad Singh and others Vs King Emperor
Patna High Court · (1923) 07 PAT CK 0040
High Courts19 Jul 1923
Muhammad Amirul Hasan Vs Muhammad Jewad Hussain and Another
Patna High Court · AIR 1924 Patna 318
Bengal Tenancy Act, 1885 — Section 173
High Courts18 Jul 1923Dismissed
Debendra Kumar and another Vs Fyzabad Bank Ltd. Fyzabad Bank Ltd. Vs Debendra Kumar and another
Patna High Court · (1923) 07 PAT CK 0049