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Patna High Court judgments, 1923

381 judgments · page 8 of 20

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High Courts03 Jul 1923Allowed

Ram Oraon Vs Doman Kalal and others

Patna High Court · (1923) 07 PAT CK 0035

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High Courts03 Jul 1923

Musammat Nand Rani Kuer Vs Babu Durga Dass Narain and Others

Patna High Court · 82 Ind. Cas. 505

Civil Procedure Code, 1908 (CPC) — Section 115, 148
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High Courts03 Jul 1923

Firm Jugul Keshwar Bholanath Vs Firm Kishori Lal Behari Lal

Patna High Court · AIR 1924 Patna 159

Contract Act, 1872 — Section 119
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High Courts03 Jul 1923

Mt. Nand Rani Kuer Vs Durga Dass Narain

Patna High Court · AIR 1924 Patna 387

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High Courts03 Jul 1923

Kishun Prasad Sahu and Others Vs Hakim Chaudhari and Others

Patna High Court · AIR 1924 Patna 302

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High Courts02 Jul 1923

Debi Lal Vs Jai Prakash Narain Singh and Another

Patna High Court · AIR 1925 Patna 316

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
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High Courts02 Jul 1923

Nathsahi and Others Vs Imam Reza and Others

Patna High Court · AIR 1924 Patna 319(1)

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High Courts02 Jul 1923

M.H. Meyrick and Others Vs Dipa Pandey and Others

Patna High Court · AIR 1924 Patna 820

Bengal Tenancy Act, 1885 — Section 22, 22(2), 29
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High Courts02 Jul 1923Dismissed

Jhobali Rai and others Vs Sakhi Rai and others

Patna High Court · (1923) 07 PAT CK 0010

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High Courts02 Jul 1923

Waziri Begum and another Vs Shashi Bhushan Roy and others

Patna High Court · (1923) 07 PAT CK 0008

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High Courts02 Jul 1923

Abdul Haq Vs Mohammad Yehia Khan and others

Patna High Court · (1923) 07 PAT CK 0005

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High Courts02 Jul 1923

Musammat Ramdulari Kuer Vs Jagabahadur Singh and Others

Patna High Court · AIR 1923 Patna 589 : 77 Ind. Cas. 378

Contract Act, 1872 — Section 37
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High Courts29 Jun 1923

Ramdeyal Ram Narain Vs Bhairo Bux Gouridutta

Patna High Court · AIR 1924 Patna 240

Contract Act, 1872 — Section 107, 83
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High Courts29 Jun 1923

Chikhuri Ram Vs Gopal Narayan Ram and Others

Patna High Court · AIR 1925 Patna 254

Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
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High Courts29 Jun 1923

K.V. Limaya Vs J.K. Watve and Others

Patna High Court · AIR 1924 Patna 65

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High Courts28 Jun 1923

Rang Lal Sahu Vs Babu Kali Shankar Sahai

Patna High Court · 77 Ind. Cas. 73

Contract Act, 1872 — Section 43, 68, 69, 70, 72
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High Courts28 Jun 1923

Ranglal Sahu Vs Kali Shanker Sahai

Patna High Court · AIR 1924 Patna 235

Contract Act, 1872 — Section 69, 70
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High Courts28 Jun 1923

R.S. Bion Vs Sheogulam Lal and Others

Patna High Court · AIR 1924 Patna 305

Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 408
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High Courts27 Jun 1923

Suka Raut and Ant. Vs Emperor

Patna High Court · AIR 1924 Patna 347

Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302
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High Courts27 Jun 1923

Ramrup Goshain Vs Mahabir Shah

Patna High Court · AIR 1924 Patna 238

Civil Procedure Code, 1908 (CPC) — Section 108, 11
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