High Courts27 Jun 1923
Arjun Das-Gulab Rai Firm Vs E.I. Railway Co.
Patna High Court · AIR 1924 Patna 811
Railways Act, 1890 — Section 72, 80
COURT ARCHIVE
Patna High Court judgments, 1923
381 judgments · page 9 of 20
High Courts27 Jun 1923Dismissed
Mahanth Ramperkash Dass Vs Kunj Lall and others
Patna High Court · (1923) 06 PAT CK 0005
High Courts27 Jun 1923
Bhagwan Singh and Another Vs Lachuman Prasad Sahu and Another
Patna High Court · AIR 1925 Patna 754
Evidence Act, 1872 — Section 35
High Courts26 Jun 1923
Janki Kuer Vs Thakur Rai
Patna High Court · AIR 1924 Patna 241
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts26 Jun 1923
Savitri Thakurain Vs Secretary of State
Patna High Court · AIR 1924 Patna 27
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9(b)
High Courts26 Jun 1923Dismissed
Binanand Sawase and another Vs Thuroo Mahto and others
Patna High Court · (1923) 06 PAT CK 0038
High Courts26 Jun 1923
Kartick Chandra Chatterji Vs Nagendra Nath Roy and Others
Patna High Court · AIR 1924 Patna 319
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
High Courts25 Jun 1923
Radha Kishun Lal Vs Kashi Lal and Another
Patna High Court · AIR 1924 Patna 273
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91Limitation Act, 1908 — Article 181 Schedule 2
High Courts22 Jun 1923Allowed
Sarju Sahu and others Vs Sukhi Lal awl others Sukhi Lal awl others Vs Sarju Sahu and others
Patna High Court · (1923) 06 PAT CK 0037
High Courts19 Jun 1923
Akhaj Khalifa Vs Ramlal Marwari and another
Patna High Court · (1923) 06 PAT CK 0051
High Courts19 Jun 1923Dismissed
Kaniz Zohra Vs Syed Muztaba Husain and another
Patna High Court · (1923) 06 PAT CK 0045
High Courts19 Jun 1923
Ritlal Singh and Another Vs King-Emperor
Patna High Court · AIR 1924 Patna 275
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 326
High Courts19 Jun 1923
Jasuram Marwari and Others Vs King Emperor
Patna High Court · AIR 1924 Patna 143
Penal Code, 1860 (IPC) — Section 143, 99
High Courts18 Jun 1923
Ramnandan Parbat and another Vs Deni Sahi and another
Patna High Court · (1923) 06 PAT CK 0048
High Courts18 Jun 1923
Chand Ray Vs Bhagwati Charan Goswami
Patna High Court · AIR 1924 Patna 248
Bengal Tenancy Act, 1885 — Section 103BChotanagpur Tenancy Act, 1908 — Section 83
High Courts18 Jun 1923
Chand Ray and Others Vs Bhagwati Charan Goswami and Others
Patna High Court · 81 Ind. Cas. 326
Bengal Tenancy Act, 1885 — Section 103BChotanagpur Tenancy Act, 1908 — Section 83
High Courts15 Jun 1923Dismissed
(Mt. Bibi) Zainab and another Vs Paras Nath
Patna High Court · (1923) 06 PAT CK 0047
High Courts14 Jun 1923
Linton Molesworth and Co. Limited Vs Jagannath Supakar and Others
Patna High Court · AIR 1924 Patna 226
High Courts14 Jun 1923
Linton Molesworth and Co. Limited Vs Jaggannath Supakar and Others and Biswa Nath Gorain and Others
Patna High Court · 77 Ind. Cas. 403