High Courts12 Feb 1923
Ram Kishun Mahto Vs Harihar Mahton
Patna High Court · AIR 1924 Patna 433
Criminal Procedure Code, 1898 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Patna High Court judgments, 1923
381 judgments · page 17 of 20
High Courts12 Feb 1923
Jadu Nandan Sahay Vs Hanuman Sahay
Patna High Court · AIR 1924 Patna 113 : 77 Ind. Cas. 401
Limitation Act, 1963 — Section 12, 12(3)
High Courts09 Feb 1923
Babu Chattrapat Pratap Bahadur Sahi Vs C.G. Lees and Musammat Ram Murat Kuer
Patna High Court · AIR 1923 Patna 558 : 72 Ind. Cas. 648
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Feb 1923
Motilall and Another Vs Romkhelawan Das and Others
Patna High Court · AIR 1924 Patna 171
High Courts08 Feb 1923
Bishunath Sahay Vs Nanku Prasad Singh
Patna High Court · AIR 1924 Patna 164
Contract Act, 1872 — Section 43
High Courts06 Feb 1923
Gobind Singh and Others Vs Jaigopal Singh and Others and Saukhi Lal and Others
Patna High Court · 72 Ind. Cas. 96
High Courts06 Feb 1923
Mr. A.H. Forbes Vs Hanuman Bhagat and Others
Patna High Court · AIR 1924 Patna 88 : 77 Ind. Cas. 32
High Courts06 Feb 1923
Gobind Singh and Others Vs Jaigopal Singhn and Others
Patna High Court · AIR 1924 Patna 322
High Courts05 Feb 1923
Ram Narain and Others Vs Ramdhan Singh and Others
Patna High Court · 72 Ind. Cas. 668
High Courts01 Feb 1923
Jagdip Pandey and Others Vs Musammat Taibunnissa and Others
Patna High Court · 72 Ind. Cas. 397
High Courts01 Feb 1923
Jagdip Pandey and Others Vs Mt. Taibunnissa and Others
Patna High Court · AIR 1924 Patna 208
High Courts31 Jan 1923
Sukhari Nonia and Others Vs Ramkhelawan Thakur and Others
Patna High Court · AIR 1923 Patna 528 : 72 Ind. Cas. 69
High Courts31 Jan 1923
The Great Indian Peninsular Railway Company Vs Jitan Ram Nirmal Ram
Patna High Court · AIR 1923 Patna 285 : 72 Ind. Cas. 440
Carriers Act, 1865 — Section 10, 7Contract Act, 1872 — Section 151, 152, 161Provincial Small Cause Courts Act, 1887 — Section 25
High Courts31 Jan 1923
(Babu) Lal Bihari Singh and others Vs (Babu) Gur Prasad Singh and others
Patna High Court · (1923) 01 PAT CK 0009
High Courts30 Jan 1923
Parmeshwar Prasad Singh and Others Vs Narsing Rai
Patna High Court · AIR 1924 Patna 371
Bengal Tenancy Act, 1885 — Section 51
High Courts30 Jan 1923
Parmeshwar Prasad Singh and Others Vs Narsingh Rai
Patna High Court · 72 Ind. Cas. 138
Bengal Tenancy Act, 1885 — Section 51
High Courts30 Jan 1923
Adelaide Christiana Lish Vs David Lish and Others
Patna High Court · AIR 1923 Patna 301 : 72 Ind. Cas. 657
Divorce Act, 1869 — Section 4, 7Specific Relief Act, 1963 — Section 42
High Courts30 Jan 1923Dismissed
Jaldhari Rai and others Vs Muhammad Abdul Kabir and others
Patna High Court · (1923) 01 PAT CK 0013
High Courts29 Jan 1923
Babu Kunj Behary Chaudhury Vs Charan Singh and Another
Patna High Court · 72 Ind. Cas. 40
Bengal Tenancy Act, 1885 — Section 147A