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Patna High Court judgments, 1923

381 judgments · page 16 of 20

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High Courts28 Feb 1923

Sheopratap Dubey and Others Vs Lala Sheogulam Lal

Patna High Court · AIR 1924 Patna 193 : 72 Ind. Cas. 781

Bengal Tenancy Act, 1885 — Section 30(6), 7
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High Courts27 Feb 1923Dismissed

Satyataran Chaudhury Vs Raja Sri Sri Jyoti Prasad Sinha Deo and others

Patna High Court · (1923) 02 PAT CK 0030

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High Courts27 Feb 1923

Mahadeo Prashad and Others Vs Bissessar Prashad and Others

Patna High Court · AIR 1924 Patna 71

Contract Act, 1872 — Section 16
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High Courts27 Feb 1923Allowed

Kunja Singh Vs Barho Ray

Patna High Court · (1923) 02 PAT CK 0005

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High Courts26 Feb 1923

Poonit Singh Vs Kamal Singh and Others

Patna High Court · AIR 1924 Patna 172

Criminal Procedure Code, 1898 (CrPC) — Section 144
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High Courts26 Feb 1923

Jag Sah and Another Vs Srikanta Parasad and Others

Patna High Court · 72 Ind. Cas. 401

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High Courts26 Feb 1923

Babu Poonit Singh Vs Kamal Singh and Others

Patna High Court · 72 Ind. Cas. 1038

Criminal Procedure Code, 1898 (CrPC) — Section 144
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High Courts26 Feb 1923

Jag Sah and Another Vs Srikanta Prasad and Others

Patna High Court · AIR 1924 Patna 168

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High Courts21 Feb 1923

Ram Dheyam Singh and Others Vs Bhulotan Singh and Others

Patna High Court · AIR 1924 Patna 392

Bengal Tenancy Act, 1885 — Section 103A, 86Transfer of Property Act, 1882 — Section 54
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High Courts21 Feb 1923

Tarini Prashad Singh and Another Vs Nunu Prashad Singh and Others

Patna High Court · 72 Ind. Cas. 1006

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High Courts21 Feb 1923

Ram Dheyan Singh and Others Vs Bhulotan Singh @ Mangal Prasad Singh and Others Deo Bihari Singh and Others Vs Loke Nath Singh and Others

Patna High Court · 72 Ind. Cas. 705

Transfer of Property Act, 1882 — Section 54
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High Courts21 Feb 1923

Tarini Prasad Singh and Another Vs Nunu Prasad Singh and Others

Patna High Court · AIR 1924 Patna 163

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High Courts17 Feb 1923Allowed

Bhaidyanath and others Vs Bholanath Roy and others

Patna High Court · (1923) 02 PAT CK 0031

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High Courts17 Feb 1923

Raja Makund Deb Vs Sri Jagannath Jenamoni

Patna High Court · AIR 1923 Patna 423 : 72 Ind. Cas. 230

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High Courts15 Feb 1923

Gayani Sahu Vs Balchand Sahu and Others

Patna High Court · AIR 1924 Patna 341

Specific Relief Act, 1877 — Section 42
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High Courts15 Feb 1923

Bikoo Mahton and Others Vs Narayan Sahu and Others

Patna High Court · AIR 1924 Patna 303

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High Courts15 Feb 1923

Foujdar Singh and Others Vs Baiju Mahton and Others

Patna High Court · AIR 1924 Patna 169

Limitation Act, 1963 — Section 20, 20(2)
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High Courts15 Feb 1923

Fouzdar Singh and Others Vs Baiju Mahton and Others

Patna High Court · 72 Ind. Cas. 492

Limitation Act, 1963 — Section 20(2)
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High Courts15 Feb 1923

Babu Bikoo Mahton and Others Vs Narayan Sahu and Others

Patna High Court · 72 Ind. Cas. 431

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High Courts15 Feb 1923

Bhuneshwari Prasad Singh and Others Vs Kishen Dayal Bhagat and Others

Patna High Court · AIR 1923 Patna 600 : 72 Ind. Cas. 405

Civil Procedure Code, 1908 (CPC) — Section 151
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