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Patna High Court judgments, 1923

381 judgments · page 18 of 20

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High Courts29 Jan 1923

Murli Manohar and Others Vs Raja Nand Singh and Others

Patna High Court · 72 Ind. Cas. 1

Cess Act, 1880 — Section 54Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6
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High Courts29 Jan 1923

Hira Raut Vs Fakirchand Mahton and Others

Patna High Court · 72 Ind. Cas. 391

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High Courts29 Jan 1923

Ranjit Sahi and Others Vs Maulvi Qasim and Others

Patna High Court · AIR 1923 Patna 342 : 72 Ind. Cas. 916

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High Courts29 Jan 1923

Musammat Hafizan Vs Babu Akhaleswari Prasad Narain Singh and Another

Patna High Court · 72 Ind. Cas. 36

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High Courts29 Jan 1923

Mt. Hafizan Vs Akhleswari Prasad Narain Singh and Others

Patna High Court · AIR 1924 Patna 186

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High Courts29 Jan 1923

Jagnarayan Dubey Vs Bidapat Dubey

Patna High Court · 72 Ind. Cas. 409

Penal Code, 1860 (IPC) — Section 143, 447
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High Courts29 Jan 1923

Kunj Behary Chaudhury Vs Charan Singh and Another

Patna High Court · AIR 1924 Patna 204

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High Courts26 Jan 1923Dismissed

Kabir Shah Vs King-Emperor

Patna High Court · (1923) 01 PAT CK 0040

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High Courts25 Jan 1923

Ramdas Sha Vs Damodar Prashad and Others

Patna High Court · 72 Ind. Cas. 218

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High Courts24 Jan 1923Allowed

Ramparichan Singh Vs Biranji Prasad Singh and others

Patna High Court · (1923) 01 PAT CK 0044

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High Courts24 Jan 1923

Jairam Sahu and Others Vs Emperor

Patna High Court · AIR 1923 Patna 338 : 72 Ind. Cas. 954

Penal Code, 1860 (IPC) — Section 353
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High Courts19 Jan 1923

Baijnath Sahay and Others Vs Emperor

Patna High Court · AIR 1923 Patna 292 : 72 Ind. Cas. 71

Criminal Procedure Code, 1898 (CrPC) — Section 342
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High Courts19 Jan 1923Allowed

Sheo Prasad Singh Vs Sukhu Mahto

Patna High Court · (1923) 01 PAT CK 0012

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High Courts18 Jan 1923

Man Mohan Saw and Another Vs Muhammad Husain Khan and Others

Patna High Court · 72 Ind. Cas. 152

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts18 Jan 1923

Harihar Prasad Singh Vs Kesho Prasad Singh

Patna High Court · AIR 1924 Patna 176

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts18 Jan 1923Dismissed

Lakurka Coal Co., Ltd. Vs Biseswar Chatterji and others

Patna High Court · (1923) 01 PAT CK 0015

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High Courts17 Jan 1923

Lal Pasi and Others Vs Ramsaran Lal Chowdhry and Others

Patna High Court · AIR 1925 Patna 298

Limitation Act, 1963 — Section 15
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High Courts16 Jan 1923

(Babu) Brij Ratan Das and another Vs Raghunandan Gir and others

Patna High Court · (1923) 01 PAT CK 0017

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High Courts16 Jan 1923

Medni Prasad Singh and others Vs Nand Keshwar Prasad Singh and others

Patna High Court · (1923) 01 PAT CK 0014

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High Courts12 Jan 1923Dismissed

Dasi Chamar Vs Ram Autar Singh

Patna High Court · (1923) 01 PAT CK 0051

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