High Courts11 Jan 1923

Emperor Vs Bhola Bhagat and Others

Patna High Court · AIR 1923 Patna 547 : 72 Ind. Cas. 375

Criminal Procedure Code, 1898 (CrPC) — Section 202, 4, 54Penal Code, 1860 (IPC) — Section 147, 224, 225, 332, 352