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Patna High Court judgments, 1923

381 judgments · page 15 of 20

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High Courts16 Mar 1923

Mahabir Ram Vs Rambahadur Dubey and Another

Patna High Court · AIR 1923 Patna 435 : 72 Ind. Cas. 625

Limitation Act, 1963 — Section 18
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High Courts16 Mar 1923

Mahadeo Saran Vs Dharamnath Sahay

Patna High Court · AIR 1924 Patna 324

Transfer of Property Act, 1882 — Section 108(J)
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High Courts14 Mar 1923

Lakhpat Gope and others Vs Emperor

Patna High Court · (1923) 03 PAT CK 0036

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High Courts14 Mar 1923

Newa Lal Rai and Others Vs Emperor

Patna High Court · AIR 1923 Patna 368 : 72 Ind. Cas. 613

Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 147
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High Courts13 Mar 1923Dismissed

Ramjas Agarwala and another Vs Linton Molesworth and Co., and others

Patna High Court · (1923) 03 PAT CK 0035

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High Courts13 Mar 1923

Kedar Nath Chaubey and Others Vs Jaleswar Ram Tewari and Others

Patna High Court · AIR 1923 Patna 364 : 72 Ind. Cas. 883

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts13 Mar 1923

Musammat Bibi Kaniz Zainab @ Bibi Majo and Others Vs Syed Mobarak Hossain @ Kallo and Others

Patna High Court · 72 Ind. Cas. 748

Evidence Act, 1872 — Section 32
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High Courts12 Mar 1923

Nareshi Singh Vs Emperor

Patna High Court · AIR 1924 Patna 388

Penal Code, 1860 (IPC) — Section 149, 302, 97
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High Courts12 Mar 1923

Nripendranath Chatterjee and Others Vs Jhumak Mander and Others

Patna High Court · AIR 1924 Patna 184

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High Courts12 Mar 1923

Lalji Singh and Others and Nareshi Singh and Others Vs Emperor

Patna High Court · 82 Ind. Cas. 156

Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
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High Courts10 Mar 1923

Somar Singh and Others Vs Mt. Premdei Kuer and Others

Patna High Court · AIR 1925 Patna 40

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Limitation Act, 1963 — Article 179
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High Courts09 Mar 1923

Jhingu Ojha and Others Vs Meghnath Pandey

Patna High Court · AIR 1924 Patna 321

Limitation Act, 1963 — Article 62
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High Courts09 Mar 1923

Jhingur Ojha and Others Vs Meghnath Pandey

Patna High Court · 72 Ind. Cas. 653

Limitation Act, 1963 — Article 62
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High Courts09 Mar 1923

Hirji Jivraj Baldeo Vs Ramjas Agarwala

Patna High Court · 72 Ind. Cas. 670

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High Courts08 Mar 1923

Mt. Mahodra Koer and another Vs Khuban Panday and others

Patna High Court · (1923) 03 PAT CK 0030

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High Courts08 Mar 1923

Gopal Misser and Others Vs Partap Mandal and Others

Patna High Court · AIR 1924 Patna 200

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High Courts08 Mar 1923

Gopal Misser and Others Vs Partap Mandal and Phekan Singh and Others

Patna High Court · 72 Ind. Cas. 643

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High Courts08 Mar 1923

Miss C.K.H. Stoney @ Kathleen Stoney Vs Miss Myrtle Stoney

Patna High Court · AIR 1923 Patna 348 : 72 Ind. Cas. 811

Succession Act, 1925 — Section 200, 204, 225, 227, 228
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High Courts07 Mar 1923

Rameshwardhari Singh and Another Vs Sadhu Saran Singh and Another

Patna High Court · AIR 1923 Patna 354 : 72 Ind. Cas. 629

Civil Procedure Code, 1908 (CPC) — Section 151, 152
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High Courts05 Mar 1923Allowed

Dhobi Roy Vs Mahadeo Singh and others

Patna High Court · (1923) 03 PAT CK 0007

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