CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/1923

COURT ARCHIVE

Patna High Court judgments, 1923

381 judgments · page 13 of 20

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts30 Apr 1923Dismissed

Nand Kishore Missir Vs Kalika Missir and others

Patna High Court · (1923) 04 PAT CK 0023

Read judgment
High Courts27 Apr 1923

Panchu Bania Vs Anand Thakur and Others

Patna High Court · AIR 1924 Patna 160 : 77 Ind. Cas. 357

Read judgment
High Courts25 Apr 1923

Wahari Mander and others Vs King Emperor

Patna High Court · (1923) 04 PAT CK 0019

Read judgment
High Courts24 Apr 1923

Musammat Pranlachhi Kuer Vs Jageshar Sahi and Others

Patna High Court · 106 Ind. Cas. 423

Specific Relief Act, 1963 — Section 42
Read judgment
High Courts24 Apr 1923

Jailal Jha and Others Vs Emperor

Patna High Court · AIR 1923 Patna 537 : 81 Ind. Cas. 602

Penal Code, 1860 (IPC) — Section 297
Read judgment
High Courts23 Apr 1923

Nathuni Rai and Others Vs Sir Rameshwar Singh Bahadur

Patna High Court · AIR 1924 Patna 147

Bengal Tenancy Act, 1885 — Section 23
Read judgment
High Courts20 Apr 1923

Gulli Bhagat Vs Narain Singh

Patna High Court · 77 Ind. Cas. 734

Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 148, 149, 323, 325
Read judgment
High Courts20 Apr 1923Allowed

(Syed) Shah Mahomed Maudood and others Vs Maharaja Sir Rameshwar Singh Bahadur and others

Patna High Court · (1923) 04 PAT CK 0002

Read judgment
High Courts18 Apr 1923

Sarjug Prasad Missir and Others Vs Harischandra Chaudhuri and Others

Patna High Court · AIR 1924 Patna 530

Read judgment
High Courts18 Apr 1923Allowed

(Maulvi Syed) Mahomed Moinuddin Ashraf Vs Moulvi Mohammad Ishaq Ashraf and others

Patna High Court · (1923) 04 PAT CK 0006

Read judgment
High Courts17 Apr 1923Dismissed

(Firm of) Jainarain Ramjash Vs Sitaram Marwari and others

Patna High Court · (1923) 04 PAT CK 0026

Read judgment
High Courts17 Apr 1923Dismissed

Thakurain Fulbati Kumari Vs Maharaj Kumar Rao Maheshwari Prasad Singh

Patna High Court · (1923) 04 PAT CK 0025

Read judgment
High Courts17 Apr 1923

Beni Vs King Emperor

Patna High Court · (1923) 04 PAT CK 0021

Read judgment
High Courts17 Apr 1923Allowed

Jagdip Prasad Sahi Vs Mt. Rajo Kuer and another

Patna High Court · (1923) 04 PAT CK 0020

Read judgment
High Courts17 Apr 1923Dismissed

Jaibhadar Jha Vs Matukdhari Jha

Patna High Court · (1923) 04 PAT CK 0018

Read judgment
High Courts17 Apr 1923

Ishwari Prasad Narayn Deo Vs The Chota Nagpur Banking Association Limited

Patna High Court · AIR 1924 Patna 317

Read judgment
High Courts17 Apr 1923

Bario Santhal and Others Vs Fakir Santhal

Patna High Court · AIR 1924 Patna 793

Central Provinces Tenancy Act, 1898 — Section 46Chotanagpur Tenancy Act, 1908 — Section 46
Read judgment
High Courts17 Apr 1923

The East Indian Railway Company Ltd. Vs Netram Ganesh Lal

Patna High Court · AIR 1924 Patna 812

Provincial Small Cause Courts Act, 1887 — Section 25Railways Act, 1890 — Section 72(2), 76
Read judgment
High Courts11 Apr 1923

Durga Singh and Others Vs Emperor

Patna High Court · AIR 1924 Patna 181

Penal Code, 1860 (IPC) — Section 147, 380, 448
Read judgment
High Courts11 Apr 1923Allowed

Mahanth Ganesh Bkagat Vs Ram Bahadur Sen Ram Bahadur Sen Vs Mahanth Ganesh Bkagat

Patna High Court · (1923) 04 PAT CK 0005

Read judgment
Previous1…1112131415…20Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions