High Courts09 Apr 1923
Karshan Bhaban Chatalia Vs Indra Narayan Chandra
Patna High Court · (1923) 04 PAT CK 0022
COURT ARCHIVE
Patna High Court judgments, 1923
381 judgments · page 14 of 20
High Courts06 Apr 1923Dismissed
(Rao Bahadur) Man Singh Vs (Maharani) Nawalakhbati and others
Patna High Court · (1923) 04 PAT CK 0007
High Courts06 Apr 1923
Gajo Chaudhry and others Vs Debi Chaudhry and another
Patna High Court · (1923) 04 PAT CK 0001
High Courts04 Apr 1923Allowed
Musammat Inderbasi Kuer Vs Satnarain Singh and others
Patna High Court · (1923) 04 PAT CK 0015
High Courts23 Mar 1923Dismissed
Rambarai Rai Vs Sagina Rai and others
Patna High Court · (1923) 03 PAT CK 0032
High Courts23 Mar 1923
Abdul Hamid Vs Hasan Raja and Others
Patna High Court · AIR 1923 Patna 366 : 72 Ind. Cas. 951
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 148, 192
High Courts22 Mar 1923Dismissed
Ramjharia and another Vs Piar Koeri
Patna High Court · (1923) 03 PAT CK 0003
High Courts21 Mar 1923
Damrupat Singh and others Vs Rameswar Singh
Patna High Court · (1923) 03 PAT CK 0028
High Courts21 Mar 1923
Ishan Chandra Kundu and Another Vs Nilratan Adhikari and Others
Patna High Court · AIR 1923 Patna 375 : 72 Ind. Cas. 1049
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Mar 1923
Bhagwan Lal Vs Rajendra Prasad Sahi and Others
Patna High Court · AIR 1923 Patna 564 : 77 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Section 64Evidence Act, 1872 — Section 68Specific Relief Act, 1963 — Section 42
High Courts21 Mar 1923
Sham Sundar Singh and Others Vs Munshi Mushaheb Lal and Another
Patna High Court · AIR 1923 Patna 418 : 72 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts21 Mar 1923
Maulvi Jamil Ahmed Vs Babu Kesho Das and Others
Patna High Court · AIR 1923 Patna 407 : 72 Ind. Cas. 1035
High Courts21 Mar 1923
Chotu Mian and Others Vs Pallo Gope and Others
Patna High Court · AIR 1924 Patna 529
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts21 Mar 1923Dismissed
Bhagwan Lal Vs Rajendra Prasad Sahi and others
Patna High Court · (1923) 03 PAT CK 0004
High Courts19 Mar 1923
Mt. Bibi Kaniz Zainab and Others Vs Syed Mobarak Hossain and Others
Patna High Court · AIR 1924 Patna 284
Bengal Tenancy Act, 1885 — Section 189, 3(2)Evidence Act, 1872 — Section 32(3)
High Courts18 Mar 1923
Sachchidanand Sinha Vs The Commissioner of Income Tax
Patna High Court · AIR 1925 Patna 155
Income Tax Act, 1922 — Section 33, 33(2), 66
High Courts16 Mar 1923Dismissed
Thibu Bhogta and another Vs The King Emperor
Patna High Court · (1923) 03 PAT CK 0031