High Courts01 Jan 1922
Radakrishnaswami Naidu Vs V.A. Annamalai Chettiar and Another
Madras High Court · AIR 1922 Mad 301 : (1922) 43 MLJ 92
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,803 of 5,226
High Courts01 Jan 1922
Pandurang Krishnaji Vs Markandeya Tukaram and Others
Madras High Court · (1922) 42 MLJ 436
Evidence Act, 1872 — Section 115
High Courts01 Jan 1922
P.S.A.R.A.R. Arunachellam Chettiar Vs Arunachellam Chettiar minor by guardian Visalakshi Achi
Madras High Court · AIR 1922 Mad 436 : (1922) 43 MLJ 218
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Jan 1922
Nalla Tirupatiraju and Others Vs Nandikolla Venkayya alias Venkammanand Another
Madras High Court · AIR 1922 Mad 131 : (1922) ILR (Mad) 504 : 67 Ind. Cas. 479 : (1922) 15 LW 395 : (1922) 42 MLJ 392
High Courts22 Dec 1921
Kuppuswami Chettiar Vs Rajagopala Iyer
Madras High Court · AIR 1922 Mad 79 : 70 Ind. Cas. 324
High Courts22 Dec 1921
Vendnam Ramayya Vs Kosuru Kotamma and Others
Madras High Court · (1922) ILR (Mad) 370 : (1922) 42 MLJ 319
Limitation Act, 1963 — Article 142
High Courts22 Dec 1921
Rayapati Venkatasubba Rao Vs Kalapatapc Narayana Rao and Another
Madras High Court · AIR 1922 Mad 83(1) : 66 Ind. Cas. 44 : (1922) 15 LW 450
High Courts22 Dec 1921
Muthukumaraswami Nadar and Others Vs Muhammad Rowther and Others
Madras High Court · AIR 1922 Mad 76 : 67 Ind. Cas. 500 : (1922) 15 LW 423 : (1922) 42 MLJ 352
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts22 Dec 1921
Yagnasami Iyer alias Ayyavayyar Vs K. Chidambaranatha Mudaliar
Madras High Court · AIR 1922 Mad 63(1) : 65 Ind. Cas. 732 : (1922) 16 LW 760
High Courts20 Dec 1921
Govindaswamy Naidu Vs Uchappa Goundan (Dead) and Others
Madras High Court · AIR 1922 Mad 413 : 70 Ind. Cas. 579
High Courts20 Dec 1921
Kasiviswanathan Chetty Vs A.S.P.L.S. Somasundaram Chetty and Others
Madras High Court · 70 Ind. Cas. 611
High Courts20 Dec 1921
R.M.A.R.A.R.M. Arunachala Chettiar, Br Agent Subramaniam Chettiar, Attaching Creditor Vs Panchali Padayachi
Madras High Court · AIR 1922 Mad 66 : 65 Ind. Cas. 830 : (1922) 16 LW 290
High Courts20 Dec 1921
Kasi Viswanathan Chetty Vs A.S.P.L.S. Somasundaram Chetty and Others
Madras High Court · (1922) ILR (Mad) 875
High Courts20 Dec 1921
K. Venku Reddy and Another Vs Emperor
Madras High Court · AIR 1922 Mad 32 : 65 Ind. Cas. 768 : (1922) 16 LW 196
High Courts20 Dec 1921
Kasivisvanathan Chetty Vs A.S.P.L.S. Somasundaram Chetty and Others
Madras High Court · AIR 1922 Mad 93 : (1922) 42 MLJ 422
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts20 Dec 1921
S. Ramakrishna Pillai Vs Krishnaswami Pillai
Madras High Court · AIR 1922 Mad 321 : 68 Ind. Cas. 167 : (1922) 15 LW 667
High Courts19 Dec 1921Dismissed
Secretary of State for India in Council Vs Raja of Vizianagram and Another
Madras High Court · (1921) 12 MAD CK 0030
High Courts16 Dec 1921
Kalidindi Seetaramaraju Vs Vegesana Subbaraju and Others
Madras High Court · AIR 1922 Mad 12 : (1922) ILR (Mad) 361 : (1922) 15 LW 382 : (1922) 42 MLJ 262
High Courts15 Dec 1921
In Re: V. Sesha Prabhu
Madras High Court · 66 Ind. Cas. 429 : (1922) 42 MLJ 149
Tamil Nadu District Municipalities Act, 1920 — Section 249, 338(b)