High Courts19 Jan 1922
K.M. Koppa Kurup Vs Velayichettichiar and Another
Madras High Court · AIR 1922 Mad 360 : (1922) 15 LW 642 : (1922) 42 MLJ 583
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,802 of 5,226
High Courts12 Jan 1922
Yerukola alias Penta Jogulu (Dead) and Others Vs Yerukola alias Penta Tatayya alias Purushottam and Others
Madras High Court · AIR 1922 Mad 150 : 71 Ind. Cas. 177
High Courts11 Jan 1922
Neti Anjaneyalu Vs Sri Venu Gopal Rice Mill, Limited
Madras High Court · 70 Ind. Cas. 466
High Courts11 Jan 1922
J.V. Srinivasa Rao by Father and Next Friend J.V. Ranganatha Row Vs Hanumantha Rao and Others
Madras High Court · 65 Ind. Cas. 727
High Courts11 Jan 1922
S.V. Kallabiran Pillai Vs K. Peria Venkataramana
Madras High Court · 68 Ind. Cas. 183
Specific Relief Act, 1877 — Section 9
High Courts11 Jan 1922
Pericherla Suryanarayana Raju and Another Vs Ganapathy Raju and Others
Madras High Court · AIR 1923 Mad 113 : 70 Ind. Cas. 655 : (1922) 16 LW 593
High Courts11 Jan 1922
Neti Anjaneyalu Vs Sri Venugopal Rice Mill (Limited)
Madras High Court · AIR 1922 Mad 197 : (1922) ILR (Mad) 620 : (1922) 15 LW 513 : (1922) 42 MLJ 477
Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 6
High Courts11 Jan 1922
J.V. Srinivasa Rao Minor by father and next friend J.V. Ranganatha Rao Vs Hanumantha Rao and Others
Madras High Court · AIR 1922 Mad 10 : (1923) ILR (Mad) 1 : (1922) 15 LW 458 : (1922) 42 MLJ 344
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts10 Jan 1922
Joseph Nicholas Vs Sivarama Ayyar and Another
Madras High Court · (1922) ILR (Mad) 527 : (1922) 15 LW 442
High Courts10 Jan 1922
Joseph Nicholas Vs M.R. Sivarama Aiyar and Another
Madras High Court · AIR 1922 Mad 206 : 66 Ind. Cas. 760
High Courts10 Jan 1922
Kotasseri Ezhuthassan Veetil Sankaran Nambi and Another Vs Kanholi Illathil Devaki Antherjenam and Others
Madras High Court · AIR 1922 Mad 259 : 73 Ind. Cas. 491 : (1922) 16 LW 26 : (1922) 43 MLJ 572
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2
High Courts10 Jan 1922
K.L.A. Payne Vs A.A. Payne
Madras High Court · AIR 1922 Mad 350 : (1922) 16 LW 16 : (1922) 42 MLJ 562
Divorce Act, 1869 — Section 17
High Courts09 Jan 1922
Egala Nagappa Naidu and Others Vs P. Muniswamy Iyer and Others
Madras High Court · AIR 1922 Mad 16 : 65 Ind. Cas. 720
High Courts06 Jan 1922
Angati Parambath Kanniyalli Ratha Vs Thekke Illath Neelakhanohan alias Padmanabhan Namboodry
Madras High Court · AIR 1922 Mad 194 : 67 Ind. Cas. 600 : (1922) 15 LW 478
Limitation Act, 1963 — Article 120
High Courts06 Jan 1922
Angatiparambath Kanniyalli Chathu Vs Thekkse Illath Neelakandhan alias Padmanaban Namboodry
Madras High Court · (1922) 42 MLJ 457
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts06 Jan 1922
Madam Pillai Vs Badrakali Ammal and Another
Madras High Court · AIR 1922 Mad 311 : (1922) ILR (Mad) 612 : (1922) 15 LW 464 : (1922) 42 MLJ 410
Transfer of Property Act, 1882 — Section 9
High Courts06 Jan 1922
Muthanan Servai alias Tiruneelakantan Servai Vs B. Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avergal, Raja of Ramnad
Madras High Court · AIR 1922 Mad 263 : (1923) ILR (Mad) 177 : (1922) 15 LW 556 : (1922) 43 MLJ 158
Madras Proprietary Estates Village Service Act, 1894 — Section 27
High Courts05 Jan 1922
Tripurana Seethapati Rao Dora Vs Rokkam Vencanna Dora and Others
Madras High Court · AIR 1922 Mad 71 : (1922) ILR (Mad) 332 : 66 Ind. Cas. 280 : (1922) 15 LW 316 : (1922) 42 MLJ 324
Evidence Act, 1872 — Section 35
High Courts05 Jan 1922
Jogi Venkiah and Others Vs Station House Officer of Narasapur and Another
Madras High Court · AIR 1922 Mad 78 : 67 Ind. Cas. 339 : (1922) 15 LW 534 : (1922) 42 MLJ 401
Criminal Procedure Code, 1898 (CrPC) — Section 517