High Courts29 Nov 1923
Ramaswami Goundan Vs Kalaivasal Marudai Reddi and Others
Madras High Court · 84 Ind. Cas. 622
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,757 of 5,226
High Courts29 Nov 1923
Ramaswami Reddi Vs Talaivasal Marudai Reddi and Others
Madras High Court · AIR 1924 Mad 469 : (1924) 19 LW 377 : (1924) 46 MLJ 198
High Courts29 Nov 1923
Sami Chetti (died) and Another Vs Adaikkalam Chetti and Another
Madras High Court · AIR 1924 Mad 484 : (1924) 46 MLJ 179
High Courts27 Nov 1923
S. Vaithianatha Aiyar and Another Vs S. Subramania Aiyar and Others
Madras High Court · AIR 1925 Mad 301 : 78 Ind. Cas. 238
Civil Procedure Code, 1908 (CPC) — Section 14(c)
High Courts27 Nov 1923
Abdul Rahiman Sahib Chowdry and Others Vs Murugappa Naicker and Others
Madras High Court · AIR 1924 Mad 577 : (1924) 19 LW 352
High Courts23 Nov 1923
C. Adimoola Mudaliar Vs N.C. Manicka Mudaliar T. Subbaraya Mudaliar Vs Visalakshi Ammal Nallathambi Mudaliar Vs M. Manicka Mudaliar
Madras High Court · 78 Ind. Cas. 142
High Courts23 Nov 1923
Veeraswamy Mudali Vs Palaniappan and Others
Madras High Court · AIR 1924 Mad 626
Madras Estates Land Act, 1908 — Section 3(16)
High Courts23 Nov 1923
C. Adimoola Mudaliar Vs N.C. Manicka Mudaliar
Madras High Court · (1924) 19 LW 238 : (1924) 46 MLJ 329
High Courts23 Nov 1923
Ponnusami Aiyar, Narayanasami Aiyar and G. Kuppusami Naidu and Co. Vs Damodar Hunsraj
Madras High Court · (1924) ILR (Mad) 403
High Courts23 Nov 1923
Veerasami Mudali Vs Palaniyappan and Others
Madras High Court · 84 Ind. Cas. 799 : (1924) 19 LW 513 : (1924) 46 MLJ 515
High Courts23 Nov 1923
In Re: Chinniah alias Krishnaswami Naidu
Madras High Court · (1924) ILR (Mad) 426 : (1924) 19 LW 219 : (1924) 46 MLJ 309
High Courts22 Nov 1923
Subbayya Chakkiliyan Vs Manjam Muthia Goundan and Another
Madras High Court · AIR 1924 Mad 493
High Courts22 Nov 1923
Subbayya Chakiliyan Vs Maniam Muttiah Goundan and Another
Madras High Court · 78 Ind. Cas. 414 : (1924) 19 LW 245
High Courts22 Nov 1923
Subbayya Chakkiliyan Vs Maniam Muthiah Goundan and Another
Madras High Court · (1924) 46 MLJ 182
High Courts22 Nov 1923
Yezzu Mallayya Vs Talluri Punnamma, by next friend Konakalla Punnayya
Madras High Court · (1924) ILR (Mad) 476 : (1924) 19 LW 410 : (1924) 46 MLJ 291
High Courts21 Nov 1923
Sankaranarayana Pillai and Others Vs Rajamani alias Guruswami Nadar and Others
Madras High Court · (1924) ILR (Mad) 462 : (1924) 20 LW 657 : (1924) 46 MLJ 314
High Courts21 Nov 1923
Sankaranarayana Pillai and Others Vs Rajamani and Others
Madras High Court · AIR 1924 Mad 550
High Courts21 Nov 1923
Sankaranarayanam Pillai and Others and V. Gopala Aiyar and Others Vs Rajamani alias Gurusamy Nadar and Others
Madras High Court · 83 Ind. Cas. 196
Provincial Insolvency Act, 1920 — Section 18(1)
High Courts21 Nov 1923
The Official Assignee of Madras and Others Vs The Official Assignee of Rangoon and Another
Madras High Court · AIR 1924 Mad 118(1) : (1924) 19 LW 316 : (1924) 46 MLJ 580
High Courts21 Nov 1923
S.D. Annamalai Desikar Vs M.R. Govinda Rao
Madras High Court · AIR 1924 Mad 857 : (1924) 20 LW 556