COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,756 of 5,226
The Public Prosecutor Vs Palathingal Valia Peedikakkal Muhamad
Madras High Court · AIR 1924 Mad 768
Karakkattidathil Ryrappan Nambiyar Vs Kalliayatt Thazhathveetil Chathu Kutti Nambiyar
Madras High Court · 79 Ind. Cas. 343 : (1924) 19 LW 668 : (1924) 46 MLJ 377
Kanna Panikkar and Others Vs Nanchan and Others
Madras High Court · (1924) 19 LW 395 : (1924) 46 MLJ 340
Aduri Chelmayya represented by Next Friend Chellamma Vs Aduri Lakshmi Devamma and Others
Madras High Court · 79 Ind. Cas. 857
A. Chelmayya Vs A. Lakshmi Devamma and Others
Madras High Court · AIR 1925 Mad 171
W.H. Nurse Vs Rustomji Dorabji
Madras High Court · AIR 1924 Mad 670(1) : (1924) 19 LW 397 : (1924) 46 MLJ 353
K. Rayrappan Kutti Nambiar Vs Kalliayt Thazhathveetil Chathathut Kutti Nambiyar
Madras High Court · AIR 1924 Mad 621
Kauna Panikkar and Others Vs Nanchan and Others
Madras High Court · 78 Ind. Cas. 564
Immudipattam Janakirama Kumara Kondama Subramania Narhimuthu Bommayya Naicken Ayyan Avergal Vs C. Subramania Aiyar
Madras High Court · 83 Ind. Cas. 165
Bommayya Naicken Vs C. Subramania Iyer
Madras High Court · AIR 1924 Mad 707
Nataraja Pillai Vs Rengasami Pillai and Others
Madras High Court · AIR 1924 Mad 657 : (1924) ILR (Mad) 384 : (1924) 19 LW 358 : (1924) 46 MLJ 274
Immudipattam Janakirama Kumara Kondama Subramania Nachimuthu Bommayya Naicken Ayyan Avergal Vs C. Subramania Iyer
Madras High Court · (1924) 46 MLJ 374
Nallamuthu Padayachi Vs Srinivasa Ayyar
Madras High Court · 83 Ind. Cas. 965 : (1924) 19 LW 369
Nallumuthu Padayachi Vs Srinivasa Ayyar
Madras High Court · AIR 1924 Mad 576
Velamakanya Krishnaiya Vs Ponnuswamy Aiyar and Another
Madras High Court · 84 Ind. Cas. 629
Velamakanya Krishnaiya Vs Ponnuswami Aiyar and Another
Madras High Court · (1924) ILR (Mad) 398
Velamakanya Krishnayya Vs S. Ponnuswami Iyer and Another
Madras High Court · (1924) ILR (Mad) 398 : (1924) 19 LW 384 : (1924) 46 MLJ 295
V. Krishnayya Vs S. Ponnuswami Iyer and Another
Madras High Court · AIR 1924 Mad 547
Samid Chetti and Another Vs Adaikalam Chetti and Another
Madras High Court · 84 Ind. Cas. 613