High Courts21 Oct 1924
Rajagopala Chariar Vs Thiagarya Mudali
Madras High Court · 86 Ind. Cas. 481
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,722 of 5,226
High Courts21 Oct 1924
K.N. Krishnaswami Bhagavathar Vs N.A. Thirumalai Iyar and Others
Madras High Court · AIR 1926 Mad 101 : 90 Ind. Cas. 410
High Courts21 Oct 1924
Narikkote Kunnamangalath Ittisseri Kuberan Nambudri Vs Pothera Kalloor Koman Nair
Madras High Court · (1925) 48 MLJ 251
High Courts21 Oct 1924
Kodavati Subamma and Another Vs Kodavati Papayya
Madras High Court · AIR 1925 Mad 748
High Courts21 Oct 1924
Kodavali Subbamma and Another Vs Kodavali Papayya Kodavali Ramanna, Minor by Guardian K. Subbamma Vs Pattapagalu Venkappa and Kalapala Venkayya and Others
Madras High Court · 87 Ind. Cas. 187
High Courts20 Oct 1924
Uttaravelli Peda Appala Naidu and Another Vs Uttaravelli Appala Naidu and Others
Madras High Court · AIR 1925 Mad 1148 : 87 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Oct 1924
Vabalareddi Mallaya and Others Vs Nayana Gajapathiraju Manya Sultan Bahadur, Trustee of Viziangaram Estate
Madras High Court · AIR 1925 Mad 464
Madras Estates Land Act, 1908 — Section 77
High Courts20 Oct 1924
Sivagami Ammal and Another Vs T.S. Gopalaswami Odayar and Others
Madras High Court · AIR 1925 Mad 765 : 87 Ind. Cas. 372 : (1925) 22 LW 586 : (1925) 48 MLJ 390
High Courts20 Oct 1924
Vabala Reddi Mallayya and Others Vs Sri Raja Mirja Sri Pushvati Alaka Narayana Gajapathiraju Maharaju Manya Sultan Bahadur Trustee of Vijayanagaram Estate
Madras High Court · 86 Ind. Cas. 13 : (1925) 21 LW 42
Limitation Act, 1963 — Section 14Madras Estates Land Act, 1908 — Section 77
High Courts18 Oct 1924
Veera Raghavachariar and Others Vs The Secretary of State for India in Council
Madras High Court · 86 Ind. Cas. 485
Evidence Act, 1872 — Section 113Land Acquisition Act, 1894 — Section 6(3)
High Courts17 Oct 1924
Hajee Sahib Hameed Labbai Vs S. Mahamud Khather Pillai Marakayar and Others
Madras High Court · 86 Ind. Cas. 1022
High Courts17 Oct 1924
Asirvada Nadan Vs S. Vedamuthu Nadan
Madras High Court · AIR 1925 Mad 1147
Contract Act, 1872 — Section 25
High Courts17 Oct 1924
Lakshminarayana Kulluraya Vs Rajamma and Another
Madras High Court · AIR 1925 Mad 796 : 95 Ind. Cas. 1002 : (1925) 21 LW 250
Limitation Act, 1908 — Article 134
High Courts17 Oct 1924
Sri Kallalagar Devasthanam Vs Anthony Moopan
Madras High Court · AIR 1925 Mad 454 : (1925) 48 MLJ 147
High Courts17 Oct 1924
Chidambara Velan Vs Sangili Servai and Others
Madras High Court · (1925) 48 MLJ 111
Madras Estates Land Act, 1908 — Section 112
High Courts17 Oct 1924
Haji Sahib Hameed Labbai Vs S. Mahamad Khather Pillai Marakayar and Others
Madras High Court · AIR 1925 Mad 985
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts16 Oct 1924
In Re: Grandhe Venkatasubbiah
Madras High Court · (1925) 21 LW 190 : (1925) 48 MLJ 195
High Courts16 Oct 1924
P. Veerappa Naidu Vs Avudayammal and Others
Madras High Court · AIR 1925 Mad 438 : (1925) ILR (Mad) 262 : (1925) 21 LW 688 : (1925) 48 MLJ 106
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts15 Oct 1924
The Acting Secretary, Board of Revenue, Separate Revenue Vs The Agent, South Indian Railway Company, Ld.
Madras High Court · (1925) ILR (Mad) 368
Stamp Act, 1899 — Section 57
High Courts15 Oct 1924
The Acting Secretary, Board of Revenue (Separate Revenue) Vs The Agent, South Indian Railway Company Ltd.
Madras High Court · AIR 1925 Mad 434 : (1925) ILR (Mad) 368 : (1925) 48 MLJ 161