High Courts24 Oct 1924
(Divi) Dwarkacharyulu Vs Kothapalli Srikrishnan
Madras High Court · AIR 1925 Mad 1152
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,721 of 5,226
High Courts24 Oct 1924
Avugaddi Jogamma and Others Vs Lalam Pothanna
Madras High Court · AIR 1925 Mad 763 : (1925) 48 MLJ 287
High Courts24 Oct 1924
Maya Krishna Kone Vs Kulasekhara Mudaliar
Madras High Court · AIR 1925 Mad 465 : (1925) ILR (Mad) 392 : (1925) 21 LW 144 : (1925) 48 MLJ 116
Madras Local Boards Act, 1884 — Section 55
High Courts23 Oct 1924
T.C. Xavier Vs E.C. Joseph
Madras High Court · AIR 1925 Mad 614 : 87 Ind. Cas. 216 : (1925) 21 LW 654 : (1925) 48 MLJ 268
High Courts23 Oct 1924
Subbamma and Another Vs Adimoorthappa and Others
Madras High Court · AIR 1925 Mad 635
High Courts23 Oct 1924
Sudalaimuthu Thevan (dead) and Others Vs Sappani Thevar
Madras High Court · AIR 1925 Mad 446 : (1925) 48 MLJ 185
Transfer of Property Act, 1882 — Section 3
High Courts23 Oct 1924
Nakondu Nagasami Iyer Vs Thirukonda Ellaragan
Madras High Court · AIR 1925 Mad 1191
Transfer of Property Act, 1882 — Section 89
High Courts23 Oct 1924
Subbamma and Another Vs Adimoortheppa and Others
Madras High Court · 86 Ind. Cas. 269 : (1925) 21 LW 85
High Courts23 Oct 1924
Guntreddi Mallu Nayudu and Others Vs Guntreddi Chinna Gavuru Naidu and Others
Madras High Court · AIR 1925 Mad 1146
Madras Estates Land Act, 1908 — Section 3(5)
High Courts22 Oct 1924
Anappindi Somayya Vs Ayyalasomayajula Venkayya and Others
Madras High Court · AIR 1925 Mad 673 : (1925) 22 LW 81 : (1925) 48 MLJ 224
High Courts22 Oct 1924
Kudappa Sotharamayya Vs Rongala Samudrudu and Others
Madras High Court · 86 Ind. Cas. 4
High Courts22 Oct 1924
S. Arunachala Naidu Vs S.R. Balakrishna and Co.
Madras High Court · 86 Ind. Cas. 201
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts22 Oct 1924
Anapindi Somayya Vs Ayyala Somayajula Venkatayya and Others
Madras High Court · 86 Ind. Cas. 483
High Courts22 Oct 1924
Karippayi Kathiri and Others Vs Karutiprath Kannan
Madras High Court · AIR 1925 Mad 1172
High Courts22 Oct 1924
Kudappa Seetharammayya Vs Rongala Samudrudu and Others
Madras High Court · AIR 1925 Mad 384 : (1925) 21 LW 69
High Courts22 Oct 1924
R. Arunachala Naidu Vs S.R. Balakrishna and Co.
Madras High Court · AIR 1925 Mad 449 : (1925) ILR (Mad) 559 : (1925) 21 LW 147 : (1925) 48 MLJ 134
Civil Procedure Code, 1908 (CPC) — Section 110Limitation Act, 1963 — Section 5
High Courts22 Oct 1924
Ganta Daniyelu Vs Gunti Yesu Ratnam
Madras High Court · AIR 1925 Mad 1110
Succession Act, 1925 — Section 187
High Courts21 Oct 1924
Kodavati Subbamma and Another Vs Kodavati Papayya
Madras High Court · (1925) 48 MLJ 425
High Courts21 Oct 1924
Narikkote Kunnamangalath Ithisseri Kuberan Nambudri Vs Pothua Kalloor Koman Nair
Madras High Court · 88 Ind. Cas. 421
Civil Procedure Code, 1908 (CPC) — Section 10