High Courts26 Aug 1932
K.V. Srinivasathathachar Vs Naravalur Srinivasathathachar
Madras High Court · AIR 1933 Mad 259 : (1933) ILR (Mad) 443 : (1932) 36 LW 914 : (1933) 64 MLJ 63
Civil Procedure Code, 1908 (CPC) — Section 54
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,520 of 5,226
High Courts24 Aug 1932
Sree Mahant Prayag Dossjee Varu Vs Raja Venkata Perumal
Madras High Court · AIR 1933 Mad 410
High Courts24 Aug 1932
Uppu Satyanarayana Vs H.B. Yorke
Madras High Court · AIR 1933 Mad 148 : 140 Ind. Cas. 524 : (1933) 37 LW 264
High Courts23 Aug 1932
Allam Narasimhulu and Others Vs Gutta Bhadrayya and Others
Madras High Court · 140 Ind. Cas. 311 : (1932) 36 LW 688
High Courts23 Aug 1932
(Allam) Narasimhulu and Others Vs (Gutta) Bhadrayya and Others
Madras High Court · AIR 1933 Mad 10
High Courts23 Aug 1932
Ramanuja Krishna Aiyangar and Another Vs Ramanuja Alwarappa Aiyangar
Madras High Court · AIR 1933 Mad 70 : 140 Ind. Cas. 197 : (1932) 36 LW 633 : (1932) 63 MLJ 703
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Aug 1932
Muthusami Pillai Vs Government Tahsildar of Ramnad
Madras High Court · AIR 1933 Mad 434
High Courts22 Aug 1932
Nallakaruppan Ambalam and Another Vs Vellamarunthan Ambalam and Others
Madras High Court · AIR 1933 Mad 374 : (1933) 37 LW 466
High Courts22 Aug 1932
Muhammad Abu Bakkar Maracair (deceased), Azimuddin, legal representative and Others Vs Ramakrishna Chettiar
Madras High Court · (1933) 37 LW 469 : (1933) 64 MLJ 401
High Courts22 Aug 1932
Venkatachalam Pillai Vs Sethuram Rao alias Lakshmikantha Sastriar and Another
Madras High Court · AIR 1933 Mad 322 : (1933) ILR (Mad) 433 : (1933) 37 LW 340 : (1933) 64 MLJ 354
Transfer of Property Act, 1882 — Section 14
High Courts19 Aug 1932
Chitti Babu Mudaliar Vs A. Venkatasubbu Mudaliar and Another
Madras High Court · AIR 1933 Mad 264
High Courts19 Aug 1932
P. Rama Naidu (deaceased) and Others Vs Rangayya Naidu and Others
Madras High Court · AIR 1933 Mad 114 : (1933) ILR (Mad) 346 : (1932) 36 LW 922 : (1932) 63 MLJ 899
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts18 Aug 1932
Bukkapatnam Tirumala Narasimha Charyulu Vs Sree Rajah Sabhnadri Appa Rao Bahadur Zamindar Garu
Madras High Court · 140 Ind. Cas. 270
High Courts18 Aug 1932
Koraga Gowda and Another Vs Somappa Gowda and Others
Madras High Court · AIR 1933 Mad 93 : 140 Ind. Cas. 585 : (1932) 36 LW 795
High Courts18 Aug 1932
S. Srinivasa Ayyar and Another Vs Lakshmi Ammal
Madras High Court · 140 Ind. Cas. 408
High Courts18 Aug 1932
(Bukkapatnam) Triumala Narasimhacharyulu Vs (Sree Rajah) Sabhnadri Appa Rao Bahadur Zamindar Garu
Madras High Court · AIR 1933 Mad 197
High Courts18 Aug 1932
Board of Commissioners for Hindu Religious Endowments Vs Medarametla Kotayya and Others
Madras High Court · AIR 1933 Mad 57 : 140 Ind. Cas. 769 : (1932) 36 LW 883 : (1932) 63 MLJ 780
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Aug 1932
S. Srinivasa Aiyar and Another Vs Lakshmi Ammal alias Yogambal Ammal
Madras High Court · (1933) ILR (Mad) 343 : (1932) 36 LW 714 : (1932) 63 MLJ 843
High Courts18 Aug 1932
Karuveeppil Veera Vunni's younger brother Ahammad Kutty and Others Vs Kottakkat Kuttu
Madras High Court · AIR 1933 Mad 315 : (1933) ILR (Mad) 458 : (1933) 37 LW 180 : (1933) 64 MLJ 251