High Courts08 Sept 1932
E. Chathukutty Vs E. Raman and Others
Madras High Court · AIR 1933 Mad 674 : 147 Ind. Cas. 586
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,519 of 5,226
High Courts07 Sept 1932
Karingali Thendambalath Karnavan and Others Vs Karlingali Thendambalath Govindan Nambi and Others
Madras High Court · AIR 1933 Mad 265 : (1933) 37 LW 354
High Courts07 Sept 1932
Dumpala Venkanna Vs Vutla Subbayya and Another
Madras High Court · AIR 1933 Mad 300 : (1933) 37 LW 117 : (1933) 64 MLJ 241
Negotiable Instruments Act, 1881 (NI) — Section 60
High Courts07 Sept 1932
Dwarampudi Basivireddi by mother and guardian Manikyam Vs Gadi Kamaraju and Others
Madras High Court · AIR 1933 Mad 241 : (1933) ILR (Mad) 560 : (1933) 37 LW 151 : (1933) 64 MLJ 86
High Courts07 Sept 1932
S.R.M.M. Seetharaman Chettiar Vs A.R.M.N. Chidambaram Chettiar and Others
Madras High Court · AIR 1933 Mad 166 : (1933) ILR (Mad) 447 : (1932) 36 LW 844 : (1932) 63 MLJ 941
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55
High Courts07 Sept 1932
The Secretary of State for India in Council Vs A.R. Lakhanna
Madras High Court · AIR 1933 Mad 430 : (1933) 37 LW 806 : (1933) 64 MLJ 24
Court Fees Act, 1870 — Article 17B, 7(ivA)
High Courts06 Sept 1932
Perumal Konan and Others Vs Tirumalai Machi Reddiar and Others
Madras High Court · AIR 1933 Mad 245 : 140 Ind. Cas. 900 : (1933) 37 LW 143
High Courts05 Sept 1932
M.V. Sundaresa Aiyar for himself and as Official Receiver of the estate of Pakala Venkata Rao Vs Pakala Subba Rao and Others
Madras High Court · AIR 1933 Mad 258 : (1933) 37 LW 48 : (1933) 65 MLJ 193
High Courts02 Sept 1932
Thadapalli Pedda Subba Rao Vs Lavu Ankamma and Another
Madras High Court · AIR 1933 Mad 110 : 140 Ind. Cas. 591 : (1932) 36 LW 750 : (1932) 63 MLJ 788
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts02 Sept 1932
Public Prosecutor Vs Nellore Audinarayana Reddi
Madras High Court · AIR 1933 Mad 278
High Courts02 Sept 1932
In Re: Bogi Reddi Ankamma and Others
Madras High Court · AIR 1933 Mad 247 : (1933) 38 LW 668 : (1933) 65 MLJ 6
Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Sept 1932
Rami Reddi Chinna Vobula Reddi Vs Kethepalli Gurumurthi and Another
Madras High Court · AIR 1933 Mad 219 : (1933) 37 LW 127
High Courts01 Sept 1932
K. Ramaswami Naicker and Another Vs Secy. of State
Madras High Court · AIR 1933 Mad 105 : 140 Ind. Cas. 458 : (1932) 36 LW 624
High Courts31 Aug 1932
THE COMMISSIONER OF Income Tax, MADRAS Vs T. NAMBERUMAL CHETTY and SONS.
Madras High Court · 140 Ind. Cas. 850 : (1933) 1 ITR 32
High Courts31 Aug 1932
S.A.S. Subbiah Aiyar Vs The Official Receiver
Madras High Court · AIR 1933 Mad 25 : (1933) 37 LW 75 : (1932) 63 MLJ 727
Provincial Insolvency Act, 1920 — Section 17
High Courts31 Aug 1932
The Commissioner of Income Tax Vs T. Namberumal Chetty and Sons
Madras High Court · AIR 1933 Mad 1 : (1933) ILR (Mad) 329 : (1932) 36 LW 868 : (1932) 63 MLJ 805
Income Tax Act, 1961 — Section 32
High Courts30 Aug 1932
In Re: T. Balaji Rao Naidu Garu
Madras High Court · AIR 1933 Mad 103 : 140 Ind. Cas. 441
High Courts30 Aug 1932
M. S. M. M. MEYYAPPA CHETTIAR Vs THE COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1933) 1 ITR 37
High Courts30 Aug 1932
In Re: Mazumdar Sobhanadri Rao Pantulu Garu and Others
Madras High Court · AIR 1933 Mad 42 : (1933) ILR (Mad) 314 : 140 Ind. Cas. 462 : (1932) 36 LW 701 : (1932) 63 MLJ 759
Court Fees Act, 1870 — Section 7(xi)(cc)
High Courts29 Aug 1932
Chinniah Rowther and Another Vs A.B. Muthuraman Chettiar
Madras High Court · AIR 1934 Mad 250