High Courts21 Jul 1952
V. Ramaswami Iyengar Vs Krishnaveni Ammal and Others
Madras High Court · AIR 1954 Mad 66 : (1952) 2 MLJ 683
Civil Procedure Code, 1908 (CPC) — Section 100, 115
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,126 of 5,226
High Courts18 Jul 1952Allowed
Yandapalli Venkataraju Vs Hussain Shah and Others
Madras High Court · AIR 1953 Mad 320 : (1952) 2 MLJ 500
Partition Act, 1893 — Section 2
High Courts18 Jul 1952Allowed
Aravamudha Chettiar Vs M. Abdul Khader Rowther
Madras High Court · AIR 1953 Mad 268 : (1952) 2 MLJ 492
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 20, 7(2)
High Courts17 Jul 1952
Grandhi Ramakrishnayya and Others Vs Grandhi Atchutha Ramayya and Others
Madras High Court · AIR 1953 Mad 146 : (1953) ILR (Mad) 891 : (1952) 65 LW 942 : (1952) 2 MLJ 515
High Courts17 Jul 1952
C.P. Kunhambu Nair Vs Kunnuntara Vadakka Veetil Ambu and Others
Madras High Court · AIR 1953 Mad 214 : (1952) 65 LW 939 : (1952) 2 MLJ 476
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 103, 106, 6(6)
High Courts16 Jul 1952Dismissed
S.J.S. Fernandes Vs V. Ranganayakulu Chetty
Madras High Court · AIR 1953 Mad 236 : (1952) 65 LW 1101 : (1952) 2 MLJ 445
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12(B)
High Courts15 Jul 1952Dismissed
In Re: Govindaswami alias Subbiah Kalingarayar
Madras High Court · AIR 1953 Mad 372 : (1952) 2 MLJ 751
Criminal Procedure Code, 1898 (CrPC) — Section 234, 234(1)Penal Code, 1860 (IPC) — Section 302
High Courts14 Jul 1952
Kathan Maistry Vs Muthuveera Maistry
Madras High Court · AIR 1953 Mad 998 : (1952) 2 MLJ 549
Criminal Procedure Code, 1898 (CrPC) — Section 347
High Courts11 Jul 1952
Penugonda Bramaramba Vs Yaditha Jagannadha Rao
Madras High Court · AIR 1953 Mad 548 : (1953) ILR (Mad) 607 : (1952) 65 LW 1009 : (1952) 2 MLJ 655
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Agriculturists Relief Act, 1938 — Section 14, 19
High Courts11 Jul 1952Allowed
Kuttyal and Others Vs P. Sanjiva Rao
Madras High Court · AIR 1952 Mad 877 : (1952) 2 MLJ 675
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 58
High Courts11 Jul 1952Dismissed
Velu Pillai alias Veluswami Pillai Vs G.V. Sundararajulu Naidu and Others
Madras High Court · AIR 1953 Mad 205
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts11 Jul 1952Dismissed
In Re: Nallamothu Chimpireyya and Others
Madras High Court · AIR 1953 Mad 219 : (1952) 65 LW 1103 : (1952) 2 MLJ 441
Criminal Procedure Code, 1898 (CrPC) — Section 439Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 62, 87
High Courts10 Jul 1952Dismissed
Kollepara Venkata Reddayya and Others Vs Muthangi Kondala Rao
Madras High Court · AIR 1953 Mad 1007 : (1952) 2 MLJ 665
Civil Procedure Code, 1908 (CPC) — Section 38
High Courts08 Jul 1952
K. Kunjikannan Vs P.C. Uthayya and Others
Madras High Court · AIR 1954 Mad 72 : (1952) 2 MLJ 279
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 147, 438, 439
High Courts08 Jul 1952Dismissed
Gada Venkata Subbayya Vs Koyallamudi Venkanna
Madras High Court · AIR 1953 Mad 213 : (1953) ILR (Mad) 612 : (1952) 65 LW 907 : (1952) 2 MLJ 498
Limitation Act, 1908 — Article 181, 182Tamil Nadu Agriculturists Relief Act, 1938 — Section 19, 20
High Courts08 Jul 1952Dismissed
Kamarusu Kasi Viswanadhan and Another Vs Rudra Viranna
Madras High Court · AIR 1953 Mad 220 : (1952) 65 LW 867 : (1952) 2 MLJ 443
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Jul 1952Allowed
Thanubuddi Venkatappa Reddi and Another Vs Gopavarapu Brahmayya and Others
Madras High Court · AIR 1953 Mad 1000 : (1952) 2 MLJ 448
Evidence Act, 1872 — Section 101, 102, 103, 145, 33Transfer of Property Act, 1882 — Section 78
High Courts07 Jul 1952Dismissed
R.N. Selvam Mudaliar and Others Vs P.A. Raju Mudaliar and Another
Madras High Court · AIR 1953 Mad 816 : (1952) 65 LW 1000 : (1952) 2 MLJ 653
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 May 1952Dismissed
In Re: V. Chakkarai Chettiar
Madras High Court · AIR 1953 Mad 96 : (1952) 2 MLJ 894
Constitution of India, 1950 — Article 226
High Courts25 Apr 1952
Sheik Dada Sahib Vs Jammu Latchanna
Madras High Court · AIR 1954 Mad 80 : (1952) 2 MLJ 290
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, Order 16 Rule 7Evidence Act, 1872 — Section 165Madras High Court Standing Orders — Order 239