COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,125 of 5,226

High Courts31 Jul 1952

Sethuraja Gounder Vs Board of Revenue and Another

Madras High Court · AIR 1953 Mad 972 : (1953) 66 LW 700 : (1953) 2 MLJ 644

Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 5Madras Hereditary Village Offices Act, 1895 — Section 10, 14

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High Courts30 Jul 1952Dismissed

A. Innasia Pillai and Others Vs Perumal Chettiar (Complainant) and Another

Madras High Court · AIR 1953 Mad 1008 : (1952) 2 MLJ 706

Criminal Procedure Code, 1898 (CrPC) — Section 256

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High Courts30 Jul 1952Dismissed

A.N. Subramanian, late a minor by G.S. Lakshmi Ammal, as next friend but now having attained majority Vs A.S. Kalyanarama Iyer and Others

Madras High Court · AIR 1953 Mad 22 : (1952) 65 LW 971 : (1952) 2 MLJ 575

Hindu Womens Right to Property Act, 1937 — Section 3

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High Courts30 Jul 1952Dismissed

Rengaswami Naicker Vs Muruga Naicken

Madras High Court · AIR 1954 Mad 169 : (1952) 2 MLJ 497

Criminal Procedure Code, 1898 (CrPC) — Section 540

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High Courts29 Jul 1952

K. Raman and Co., Tellicherry Vs The State of Madras and Another

Madras High Court · AIR 1953 Mad 84 : (1952) 22 ITR 377 : (1952) 2 MLJ 544

Constitution of India, 1950 — Article 226

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High Courts29 Jul 1952Allowed

P. Narasimha Reddy Vs District Magistrate, Cuddapah

Madras High Court · AIR 1953 Mad 476 : (1953) 1 MLJ 418

Arms Act, 1959 — Section 17Arms Rules, 1962 — Rule 43Constitution of India, 1950 — Article 19(1), 19(5)

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High Courts29 Jul 1952Allowed

Ratnam Pillai and Others Vs Ganapathi Subramaniya Aiyar

Madras High Court · AIR 1953 Mad 238 : (1952) 2 MLJ 679

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High Courts29 Jul 1952Dismissed

Aparanji Chetti Vs Arunachalam Chettiar and Others

Madras High Court · AIR 1953 Mad 28 : (1952) 65 LW 954 : (1952) 2 MLJ 580

Land Acquisition Act, 1894 — Section 30, 31, 32Succession Act, 1925 — Section 214(1)

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High Courts29 Jul 1952Dismissed

Mohammad Hussain Sahib and Others Vs Karutha Syed Mohammad Rowther and Others

Madras High Court · (1952) 65 LW 1107

Provincial Insolvency Act, 1920 — Section 37

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High Courts25 Jul 1952Dismissed

Bandi Veeraju and Others Vs Bandi Narayanamma

Madras High Court · AIR 1953 Mad 159 : (1953) ILR (Mad) 22 : (1952) 65 LW 1114 : (1952) 2 MLJ 734

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High Courts24 Jul 1952

Public Prosecutor Vs Dada Haji Ebrahim Helari

Madras High Court · AIR 1953 Mad 241 : (1952) 2 MLJ 565

Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)Prevention of Food Adulteration Rules, 1955 — Rule 28D, 29

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High Courts24 Jul 1952Dismissed

M.K. Chengalroya Chetti Vs The Special Deputy Collector for Land Acquisition, Town Planning, Collector's Office, First Line Beach, Madras and Another

Madras High Court · AIR 1953 Mad 348 : (1952) 2 MLJ 863

Tamil Nadu Town Planning Act, 1920 — Section 14, 14(5), 14(6)

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High Courts24 Jul 1952Dismissed

Poomalai Ammal (died) and Others Vs Subbammal and Others

Madras High Court · AIR 1953 Mad 566 : (1952) 2 MLJ 884

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Transfer of Property Act, 1882 — Section 8

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High Courts23 Jul 1952Dismissed

Achammagari Venkata Reddy Vs The State

Madras High Court · AIR 1953 Mad 242 : (1952) 2 MLJ 554

Penal Code, 1860 (IPC) — Section 268

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High Courts23 Jul 1952

In Re: Chinnathambi

Madras High Court · AIR 1953 Mad 239 : (1952) 2 MLJ 550

Penal Code, 1860 (IPC) — Section 300, 302, 325

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High Courts23 Jul 1952

The Public Prosecutor Vs Veerabhadrappa Lakshminarayana Setty

Madras High Court · AIR 1953 Mad 204 : (1953) ILR (Mad) 561 : (1952) 65 LW 849 : (1952) 2 MLJ 453

Factories Act, 1948 — Section 106, 14, 92

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High Courts23 Jul 1952Dismissed

In Re: V.V. Satyanarayanamurthy

Madras High Court · AIR 1953 Mad 137 : (1952) 65 LW 1120 : (1952) 2 MLJ 777

Penal Code, 1860 (IPC) — Section 409, 41, 5Prevention of Corruption Act, 1947 — Section 5(1)

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High Courts22 Jul 1952Partly Allowed

R.M.S. Deivanai Achi Vs P.L.L.N. Kannappa Chettiar (died) and Others

Madras High Court · AIR 1952 Mad 802 : (1953) ILR (Mad) 901 : (1952) 65 LW 900 : (1952) 2 MLJ 464

Limitation Act, 1908 — Article 182(7), 20Registration Act, 1908 — Section 17(1), 17(2), 28, 29(2), 30

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High Courts22 Jul 1952Dismissed

Veeri Chettiar and Others Vs Karion Chettiar and Others

Madras High Court · AIR 1953 Mad 240 : (1952) 2 MLJ 584

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High Courts22 Jul 1952Dismissed

Medikenduri and Others Vs Kata Venkatayya and Another

Madras High Court · AIR 1953 Mad 210 : (1952) 2 MLJ 484

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