High Courts05 Nov 1952Dismissed
The Jumma Musjid Mercara Vs Kodimani Andra Devaiah and Others
Madras High Court · (1953) ILR (Mad) 427 : (1953) 66 LW 215
Transfer of Property Act, 1882 — Section 43, 6
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,120 of 5,226
High Courts05 Nov 1952
District Collector of Krishna Vs Pulavarthi Viswanadam and Others
Madras High Court · AIR 1953 Mad 867 : (1953) 66 LW 329 : (1953) 1 MLJ 640
Defence of India Act, 1939 — Section 19Land Acquisition Act, 1894 — Section 23(1), 23(2)
High Courts03 Nov 1952
In Re: Kannan
Madras High Court · AIR 1953 Mad 579 : (1953) 1 MLJ 180
Penal Code, 1860 (IPC) — Section 300, 304
High Courts03 Nov 1952Dismissed
Sista Venkatachalam Vs Bhamidipalli Saramma
Madras High Court · AIR 1953 Mad 508 : (1953) 66 LW 147 : (1953) 1 MLJ 337
Provident Funds Act, 1925 — Section 2Provident Funds Rules — Rule 10, 10(2), 5
High Courts03 Nov 1952Dismissed
Anganna Thevan Vs Ayyasami Thevan and Another
Madras High Court · (1953) 66 LW 195 : (1953) 2 MLJ 692
Contract Act, 1872 — Section 25
High Courts31 Oct 1952
India Sugars and Renneries Ltd. Vs Estate of the late V. Ramalingam and Others
Madras High Court · (1953) ILR (Mad) 1097 : (1953) 66 LW 283
Limitation Act, 1908 — Article 120, 36, 90Trusts Act, 1882 — Section 88
High Courts31 Oct 1952Dismissed
Madras Handloom Weavers Provincial Co-operative Society Ltd., Madras Vs Dominion of India and Another
Madras High Court · AIR 1953 Mad 514 : (1953) 1 MLJ 258
Goods Tariff General Rules — Rule 5Railways Act, 1890 — Section 72
High Courts30 Oct 1952Allowed
Commr. Hindu Religious and Charitable Endowments Board Vs Gangamma and Another
Madras High Court · AIR 1953 Mad 950 : (1953) 66 LW 454 : (1953) 2 MLJ 82
Madras Hindu Religious Endowments Act, 1926 — Section 9(12)
High Courts30 Oct 1952
In Re: Mathuraman Chettiar and Another
Madras High Court · AIR 1953 Mad 395 : (1953) 66 LW 69 : (1953) 1 MLJ 142
Arbitration Act, 1940 — Section 39(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Oct 1952Dismissed
Periasami Gounder Vs Vellama Naicker and Others
Madras High Court · AIR 1953 Mad 490 : (1953) 66 LW 494 : (1953) 1 MLJ 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 73Limitation Act, 1908 — Article 12Madras Estates Land Act, 1908 — Section 107
High Courts28 Oct 1952
In Re: C.S. Subramaniam
Madras High Court · AIR 1953 Mad 422 : (1953) 66 LW 80 : (1953) 1 MLJ 236
Evidence Act, 1872 — Section 101, 102, 103Penal Code, 1860 (IPC) — Section 497
High Courts27 Oct 1952Dismissed
H. Chandanmull and Co. Vs Mohambal M. Mehta and Others
Madras High Court · AIR 1953 Mad 561 : (1953) ILR (Mad) 583 : (1953) 66 LW 11 : (1953) 1 MLJ 182
Arbitration Act, 1940 — Section 30, 37(1)Limitation Act, 1908 — Article 158, 5
High Courts24 Oct 1952Dismissed
K. Gopalu Mudali Vs A. Venkatesu Mudali and Others
Madras High Court · AIR 1953 Mad 513 : (1953) 1 MLJ 147
Court Fees Act, 1870 — Section 7
High Courts24 Oct 1952Dismissed
Puthiya Purayil Puthanpurayil Ussain Vs Pavayi Kunhiraman and Others
Madras High Court · AIR 1953 Mad 419 : (1953) 66 LW 70 : (1953) 1 MLJ 132
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts24 Oct 1952Dismissed
Vasudeva Kavu Patteri Vs Mani Naicka and Others
Madras High Court · (1954) CriLJ 1239 : (1953) ILR (Mad) 1143 : (1953) 66 LW 313
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92
High Courts24 Oct 1952Dismissed
Hoode Venkataramanayya Vs J.M. Lobo
Madras High Court · AIR 1953 Mad 506 : (1953) 66 LW 71 : (1953) 1 MLJ 80
Contract Act, 1872 — Section 23
High Courts23 Oct 1952Dismissed
State of Madras Vs North Madras Firewood Trading Co.
Madras High Court · AIR 1953 Mad 591 : (1953) 1 MLJ 66
Madras General Sales Tax Act, 1939 — Section 8
High Courts22 Oct 1952Dismissed
Polavarapu Venkataswami Vs Nalluri Venkayya
Madras High Court · AIR 1953 Mad 529 : (1953) 66 LW 30 : (1953) 1 MLJ 242
Contract Act, 1872 — Section 73Limitation Act, 1908 — Article 116Transfer of Property Act, 1882 — Section 55
High Courts21 Oct 1952Allowed
K. Tirupathi Mudali Vs T. Lakshmana Mudali and Another
Madras High Court · AIR 1953 Mad 545 : (1953) 1 MLJ 123
Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 39, 42Transfer of Property Act, 1882 — Section 53, 54
High Courts16 Oct 1952Dismissed
Rajaratna Vadugunatha Pillai Vs Srinivasa Raghava Aiyangar and Others
Madras High Court · AIR 1953 Mad 592 : (1953) 1 MLJ 74