High Courts18 Nov 1952Dismissed
Madepalli Sanyasappanna and Others Vs Siripurapu Appalaswami and Others
Madras High Court · (1953) 66 LW 376 : (1953) 2 MLJ 155
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A(7)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,119 of 5,226
High Courts17 Nov 1952Allowed
Appanna Vs Jami Venkatappadu and Others
Madras High Court · AIR 1953 Mad 611 : (1955) ILR (Mad) 398 : (1953) 66 LW 304
Contract Act, 1872 — Section 19Limitation Act, 1908 — Article 142, 144, 91
High Courts14 Nov 1952Allowed
Garimella Suryanarayana Vs Gada Venkataramana Rao
Madras High Court · AIR 1953 Mad 458 : (1953) ILR (Mad) 295 : (1953) 66 LW 113
Contract Act, 1872 — Section 60Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
High Courts14 Nov 1952
In Re: P.R. Joseph and Others
Madras High Court · AIR 1953 Mad 574 : (1953) 66 LW 173 : (1953) 1 MLJ 326
Criminal Procedure Code, 1898 (CrPC) — Section 349, 349(1A), 380, 562
High Courts13 Nov 1952
In Re: Kakarla Narasayya
Madras High Court · AIR 1953 Mad 516 : (1953) 1 MLJ 290
Partnership Act, 1932 — Section 4Penal Code, 1860 (IPC) — Section 378, 379
High Courts13 Nov 1952Dismissed
M. Narayanaswami Kone Vs Arigonda Narayanaswami Mudaliar and Others
Madras High Court · AIR 1953 Mad 682 : (1953) 66 LW 497
Provincial Insolvency Act, 1920 — Section 54Registration Act, 1908 — Section 47, 75, 75(3)
High Courts12 Nov 1952
Simhadri Ramalingam Setti and another Vs Duvvuru Linga Reddi and others
Madras High Court · (1952) 11 MAD CK 0030
High Courts11 Nov 1952Allowed
Kalyani Achi Vs K.N.S.P.R.M. Ramanatham Chettiar and Others
Madras High Court · AIR 1953 Mad 860 : (1953) 66 LW 352 : (1953) 1 MLJ 627
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69Contract Act, 1872 — Section 196Evidence Act, 1872 — Section 114
High Courts10 Nov 1952
V. Peddarangaswami Shreshti Vs The State of Madras and Another
Madras High Court · AIR 1953 Mad 583 : (1953) ILR (Mad) 722 : (1953) 66 LW 208
Civil Procedure Code, 1908 (CPC) — Section 35, 35A, 9
High Courts07 Nov 1952
In Re: D. Pandurangan and Another
Madras High Court · AIR 1953 Mad 418 : (1953) 66 LW 51 : (1953) 1 MPLJ 144
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 292Press (Objectionable Matter) Act, 1951 — Section 11
High Courts07 Nov 1952Dismissed
Sm. K. Ponnalagu Ammal Vs The State of Madras and Others
Madras High Court · AIR 1953 Mad 485 : (1953) 66 LW 136 : (1953) 1 MLJ 410
Civil Procedure Code, 1908 (CPC) — Section 104, 96
High Courts07 Nov 1952Dismissed
K. Pannalagu Ammani Vs K.S.V. Lakshmi Ammani and Others
Madras High Court · (1953) ILR (Mad) 808
Civil Procedure Code, 1908 (CPC) — Section 100, 104, 144, 47, 96Constitution of India, 1950 — Article 226Government of India Act, 1935 — Section 107, 108, 205
High Courts07 Nov 1952
Nagarathna Mudali and Others Vs Mayandi Venkatesa Mudali and Others
Madras High Court · (1953) 1 MLJ 461
Court Fees Act, 1870 — Section 7
High Courts07 Nov 1952Dismissed
Anaithalayan Vs Marudamuthu
Madras High Court · AIR 1953 Mad 528 : (1953) 66 LW 151 : (1953) 1 MLJ 302
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13
High Courts07 Nov 1952Allowed
Vennamuddala Venkata Challamma alias Venkata Lakshmamma Vs Cheekati alias Gaddam Subbarao and Others
Madras High Court · AIR 1953 Mad 571 : (1953) ILR (Mad) 741 : (1953) 66 LW 176 : (1953) 1 MPLJ 358
High Courts06 Nov 1952Dismissed
D. Chakravarthi Iyengar Vs Gangadara Mudaliar and Others
Madras High Court · AIR 1953 Mad 692 : (1953) ILR (Mad) 1009 : (1953) 66 LW 1108
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts06 Nov 1952Allowed
Havildar Venkatachallam Vs Sappar Palayam and Another
Madras High Court · AIR 1953 Mad 594 : (1953) 1 MLJ 336
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts05 Nov 1952Dismissed
In Re: Baggiam
Madras High Court · AIR 1953 Mad 507 : (1953) 1 MLJ 139
Laws Local Extent Act, 1874 — Section 4Penal Code, 1860 (IPC) — Section 211Tamil Nadu District Police Act, 1859 — Section 47
High Courts05 Nov 1952Dismissed
Subbaiah Maistry Vs The Corporation of Madras
Madras High Court · AIR 1953 Mad 532 : (1953) 1 MLJ 92
Madras City Municipal Corporation Act, 1919 — Section 287, 349(3), 357
High Courts05 Nov 1952Dismissed
P.N. Balasubrahmanyan Vs Election Tribunal of North Arcot at Vellore and Others
Madras High Court · AIR 1954 Mad 730
Representation of the People (Preparation of Electoral Rolls) Rules, 1950 — Rule 20, 20(2), 20(3)Representation of the People Act, 1950 — Section 25Representation of the People Act, 1951 — Section 32, 33, 36