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Madras High Court judgments

1,04,503 judgments · page 4,055 of 5,226

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High Courts01 Aug 1956Dismissed

M. Ayyasami Nadar and Bros., Colombo Vs Commissioner of Income Tax, Madras

Madras High Court · AIR 1957 Mad 74 : (1956) 30 ITR 565

Income Tax Act, 1922 — Section 28, 28(I)
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High Courts01 Aug 1956

C.V.R.M. Ramaswami Chettiar and Others Vs P. Jeevarathnammal

Madras High Court · (1957) 70 LW 303 : (1956) 2 MLJ 508

Transfer of Property Act, 1882 — Section 68(2)
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High Courts01 Aug 1956

State of Madras Vs C. Karuppan Chettiar

Madras High Court · (1956) 2 MLJ 601

Madras General Sales Tax Act, 1939 — Section 13
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High Courts31 Jul 1956

V. Sundaram Iyer Vs Deputy Registrar of Co-operative Societies, Ramanathapuram and Others

Madras High Court · AIR 1957 Mad 634 : (1956) 69 LW 947

Civil Procedure Code, 1908 (CPC) — Section 49(1), 51(1)
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High Courts31 Jul 1956

V. Sundaram Iyer Vs Deputy Registrar of Co-operative Societies and Others

Madras High Court · (1957) ILR (Mad) 371 : (1956) 2 MLJ 613

Constitution of India, 1950 — Article 14Co-operative Societies Act, 1912 — Section 2(b), 37, 38, 39, 43
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High Courts30 Jul 1956

Kohinoor Saw Mill Co. Vs State of Madras

Madras High Court · (1957) ILR (Mad) 353 : (1957) 70 LW 391 : (1957) 2 MLJ 87

Factories Act, 1948 — Section 2, 4Industrial Disputes Act, 1947 — Section 10(1)(c), 2, 2(12), 2(k), 25A
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High Courts30 Jul 1956

Perundevi Ammal Vs Amavasikan and Others

Madras High Court · (1956) 2 MLJ 610

Matrimonial Causes Act, 1878 — Section 4
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High Courts30 Jul 1956

The Kohinoor Saw Mill Co. Ltd., Baliapatam, North Malabar Vs The State of Madras

Madras High Court · AIR 1957 Mad 410 : (1957) 2 LLJ 210

Constitution of India, 1950 — Article 226, 32Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1934 — Section 4
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High Courts27 Jul 1956Dismissed

Thirumalirunjolaimalai Ayyangar Vs K. Sarangapani Ayyangar and Another

Madras High Court · AIR 1957 Mad 756

Criminal Procedure Code, 1898 (CrPC) — Section 107
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High Courts27 Jul 1956

T. Alagappa Goundar Vs P.A. Karuppa Chetty Goundar

Madras High Court · (1956) 2 MLJ 453

Hindu Religious Endowments Act — Section 87(c)
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High Courts27 Jul 1956Dismissed

Sundaram, Manager Coimbatore Cotton Mills Ltd., Singanallur Vs Kumaraswamy and Others

Madras High Court · AIR 1957 Mad 185

Payment of Wages Act, 1936 — Section 26
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High Courts27 Jul 1956

T. Alagappa Goundar Vs P.A. Karuppa Chetty Gounder

Madras High Court · (1957) CriLJ 259

Hindu Religious Endowments Act — Section 87(c)
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High Courts24 Jul 1956

T.S. Govindaraj Vs A.B. Kandaswami Goundar and Another

Madras High Court · (1957) ILR (Mad) 1245 : (1956) 69 LW 977 : (1956) 2 MLJ 578

Central Excises and Salt Act, 1944 — Section 6
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High Courts20 Jul 1956Allowed

Pulikkot Kalliani Amma Vs Edavanna Kovilagath Vikramanickan alias Valia Thirumalpad

Madras High Court · (1956) 07 MAD CK 0044

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High Courts20 Jul 1956Allowed

Paru Kutty Amma (died) and Another Vs Janaki Amma and others

Madras High Court · (1956) 07 MAD CK 0038

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High Courts20 Jul 1956

Thozhukkat Pathan Veettil Tavazhi Lakshmi Tarwad Karnavasthri Lakshmi alias Kuttimalu Amma and Others Vs Achutha Menon (died) and Others

Madras High Court · (1956) 2 MLJ 542

Limitation Act, 1963 — Section 28
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High Courts20 Jul 1956

Parvathy Ammal Vs Gopala Gounder and Another

Madras High Court · (1957) CriLJ 140 : (1956) 69 LW 829

Criminal Procedure Code, 1898 (CrPC) — Section 488
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High Courts20 Jul 1956

Parvathy Ammal Vs Gopala Goundar and Another

Madras High Court · (1956) 2 MLJ 468

Criminal Procedure Code, 1898 (CrPC) — Section 488
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High Courts20 Jul 1956Dismissed

Ramagopal Naicker Vs Muthukrishna Ayyar and Another

Madras High Court · AIR 1957 Mad 1 : (1956) 69 LW 734

Contract Act, 1872 — Section 182Evidence Act, 1872 — Section 63Limitation Act, 1908 — Section 19
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High Courts18 Jul 1956

Ramachandrayya Vs Laxminarayana Rao

Madras High Court · (1956) 2 MLJ 565

Transfer of Property Act, 1882 — Section 58(c)
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