High Courts31 Aug 1956Dismissed
Meenambigai Motor Service, Virudhunagar Vs State of Madras and Others
Madras High Court · AIR 1957 Mad 298
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,053 of 5,226
High Courts30 Aug 1956
Medai Dalavoi T. Kumaraswami Mudaliar Vs Medai Dalavoi Rajammal
Madras High Court · AIR 1957 Mad 563
Guardians and Wards Act, 1890 — Section 19, 25
High Courts30 Aug 1956
M.A. Chidambaram Chettiar and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1957) 31 ITR 405
Finance Act, 1956 — Section 12Income Tax Act, 1922 — Section 2, 2(15), 2(6), 2(6A), 3
High Courts30 Aug 1956
Medai Dalavoi T. Kumaraswami Mudaliar Vs Medai Dalavoi Rajammal alias Valliammai Anni
Madras High Court · (1957) 70 LW 694 : (1957) 2 MLJ 211
Criminal Procedure Code, 1898 (CrPC) — Section 100Guardians and Wards Act, 1890 — Section 7
High Courts28 Aug 1956
S.A.S. Marimuthu Nadar Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1957 Mad 44 : (1957) ILR (Mad) 429 : (1956) 30 ITR 670 : (1957) 70 LW 407
Income Tax Act, 1922 — Section 16, 16(3), 2(6AA)
High Courts27 Aug 1956
Mrs. Badima Bivi Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1957 Mad 256 : (1956) 30 ITR 742
Income Tax Act, 1922 — Section 4(1), 4(2)
High Courts27 Aug 1956
Mysore Fertiliser Co., Madras Vs Commissioner of Income Tax and Excess Profits Tax, Madras
Madras High Court · AIR 1957 Mad 257 : (1956) 30 ITR 734
Income Tax Act, 1922 — Section 10(2)
High Courts24 Aug 1956Allowed
Seethalakshmi Ammal Vs Srinivasa Naicker and others
Madras High Court · AIR 1956 Mad 23
Transfer of Property Act, 1882 — Section 100, 53, 58, 60
High Courts24 Aug 1956
Radha Rukmani Ammal Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1957 Mad 568
Income Tax Act, 1922 — Section 28, 28(1)
High Courts24 Aug 1956Dismissed
Rengachari Vs Somasundaram Pillai
Madras High Court · AIR 1957 Mad 168
High Courts24 Aug 1956Allowed
K.K. Venkatachalam Chettiar Company Vs The State of Madras
Madras High Court · (1957) 70 LW 77 : (1957) 8 STC 271
High Courts23 Aug 1956Dismissed
Kuppathammal Vs Sakthi alias Thayammal and Another
Madras High Court · AIR 1957 Mad 695 : (1957) 70 LW 249
General Clauses Act, 1897 — Section 6Guardians and Wards Act, 1890 — Section 27Hindu Succession Act, 1956 — Section 31
High Courts23 Aug 1956Dismissed
Edavan Kavingal Kelappan Nambiar Vs Moolakal Kunhi Raman and Another
Madras High Court · AIR 1957 Mad 164 : (1956) 69 LW 801
Contract Act, 1872 — Section 124, 126, 128
High Courts22 Aug 1956
Emu Amma and Others Vs Pollekkattil Ammini alias Kamalakshi Amma and Others
Madras High Court · (1957) 2 MLJ 275
High Courts20 Aug 1956Dismissed
P. CT. PR. Periakaruppan Chettiar Vs S.S. RM. Raman Chettiar and Another
Madras High Court · AIR 1957 Mad 299 : (1957) 70 LW 207
Provincial Insolvency Act, 1920 — Section 19, 24Provincial Insolvency Rules, 1920 — Rule 21(3)
High Courts20 Aug 1956Dismissed
Arumugham Pillai Vs Valliamal
Madras High Court · AIR 1957 Mad 296
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 46, 57
High Courts16 Aug 1956Dismissed
Konthalavalli Aohi Vs T.B. Ayyathurai Odayar and others
Madras High Court · (1956) 08 MAD CK 0050
High Courts16 Aug 1956Dismissed
Thayoth Puthiyapurayil Ayisomma Vs Choolat Puthiyapurayil Kunhali and Others
Madras High Court · AIR 1957 Mad 674 : (1956) 69 LW 1023
Civil Procedure Code, 1908 (CPC) — Section 9Madras Hindu Religious Endowments Act, 1926 — Section 84
High Courts16 Aug 1956
Manicka Goundan Vs Elumalai Goundan minor by guardian Ammakannu Ammal and Others
Madras High Court · (1956) 69 LW 782 : (1956) 2 MLJ 536
Registration Act, 1908 — Section 77
High Courts16 Aug 1956Dismissed
K. Syamalambal Vs N. Namberumal Chettiar
Madras High Court · AIR 1957 Mad 156 : (1956) 69 LW 1017
Civil Procedure Code, 1908 (CPC) — Section 47