High Courts01 Nov 1957
Appai Goundan Vs Perichi Gounder
Madras High Court · (1958) 71 LW 349 : (1958) 2 MLJ 99
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,032 of 5,226
High Courts01 Nov 1957
S.B. Adityan Vs S. Kandaswami and Others
Madras High Court · (1958) ILR (Mad) 279 : (1958) 1 MLJ 61
Representation of the People Act, 1951 — Section 123(1)(a), 82(b)
High Courts01 Nov 1957
S.M. Ranganatha Naicker Vs B. Govindaswamy Naidu and Another
Madras High Court · (1958) 71 LW 173 : (1958) 1 MLJ 310
Presidency Small Cause Courts Act, 1882 — Section 41, 41
High Courts31 Oct 1957Dismissed
Arumugha Konar and others Vs Narayana Asari and others
Madras High Court · AIR 1958 Mad 282
Constitution of India, 1950 — Article 15
High Courts31 Oct 1957
P.V. Subbayyan Chettiar Vs Rajaram (Minor by his Grandmother and Guardian, Kamakkal) and Another
Madras High Court · (1958) 71 LW 124 : (1958) 1 MLJ 335
High Courts30 Oct 1957
G.P. Venkataraman and Co. Vs Eastern Railways and Another
Madras High Court · (1958) ILR (Mad) 342 : (1958) 71 LW 70 : (1958) 1 MLJ 175
Limitation Act, 1963 — Article 31Railways Act, 1890 — Section 56(1), 56(2)
High Courts30 Oct 1957
Lakshmi Ammal Vs Thangaraju Padayachi and Another
Madras High Court · AIR 1958 Mad 396 : (1958) 71 LW 114 : (1958) 1 MLJ 28
High Courts30 Oct 1957
Rangappa Goundan (died) and Others Vs Marappa Goundan
Madras High Court · (1958) 71 LW 451 : (1958) 1 MLJ 188
Evidence Act, 1872 — Section 115
High Courts28 Oct 1957
Mrs. S. Thomas Vs Collector of Madras (Land Acquisition Officer)
Madras High Court · AIR 1958 Mad 186 : (1958) 71 LW 432 : (1958) 1 MLJ 27
Land Acquisition Act, 1894 — Section 18, 31, 31(2)
High Courts25 Oct 1957Dismissed
The Public Prosecutor Vs Tharanipathy
Madras High Court · (1957) 10 MAD CK 0005
Madras City Police Act, 1888 — Section 49A, 49A(1), 49A(3)
High Courts24 Oct 1957
Public Prosecutor Vs A.D. Sabapathy and Another
Madras High Court · AIR 1958 Mad 210 : (1958) CriLJ 647 : (1958) 71 LW 112 : (1958) 1 MLJ 8
Penal Code, 1860 (IPC) — Section 292
High Courts24 Oct 1957
The Public Prosecutor Vs T. Krishna Rao
Madras High Court · (1958) ILR (Mad) 330 : (1957) 70 LW 1019 : (1957) 2 MLJ 637
High Courts21 Oct 1957
M.A. Muthiah Chettiar Vs Sa. Ganesan and Another
Madras High Court · (1958) ILR (Mad) 257 : (1958) 71 LW 25 : (1958) 1 MLJ 110
Representation of the People Act, 1951 — Section 117, 82(a)
High Courts21 Oct 1957
V. Lakshmanan Vs Sambandam Pillai
Madras High Court · (1957) 70 LW 1059 : (1958) 1 MLJ 26
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(b)
High Courts21 Oct 1957
G. Raja Nainar Vs N.T. Velusami Thevar and Others
Madras High Court · (1958) ILR (Mad) 241 : (1958) 71 LW 80 : (1958) 1 MLJ 124
Representation of the People Act, 1951 — Section 100(1)(c), 7(d)
High Courts21 Oct 1957
S. Basker and Co. by Managing Partner, M.S.P.S. Sankaralinga Nadar Vs M.T.V. Veerasikku Goundar and Others
Madras High Court · AIR 1958 Mad 379 : (1958) ILR (Mad) 404 : (1957) 70 LW 986 : (1957) 2 MLJ 582
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Contract Act, 1872 — Section 73Provincial Insolvency Act, 1920 — Section 12, 34, 46, 9, 9(1)(b)
High Courts18 Oct 1957Allowed
P. Veerana Thevar Vs Karuppayi and Others
Madras High Court · AIR 1959 Mad 37 : (1958) 1 MLJ 429
Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 60
High Courts18 Oct 1957
Nanjappa Asari
Madras High Court · (1958) 2 MLJ 230
Succession Act, 1925 — Section 317
High Courts18 Oct 1957Allowed
Sp. Pl. N. Karuppan Chettiar Vs Doraiswsami Ambalam and another
Madras High Court · (1957) 10 MAD CK 0001
High Courts16 Oct 1957
Venkatachalam Chettiar Vs Umayal Achi and Others
Madras High Court · AIR 1958 Mad 395 : (1958) 71 LW 126 : (1958) 2 MLJ 26
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, 48, 52