High Courts15 Nov 1957
Salem Municipal Council Vs S.V. Subramanian
Madras High Court · (1958) ILR (Mad) 550 : (1958) 71 LW 232 : (1958) 1 MLJ 217
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,031 of 5,226
High Courts15 Nov 1957Dismissed
The Public Prosecutor Vs Sami Venkataraman
Madras High Court · AIR 1958 Mad 382
High Courts15 Nov 1957
In Re: Pechimuthu Pandithan Ramaswami Pandithan
Madras High Court · AIR 1958 Mad 305
High Courts15 Nov 1957
Nagammal Vs C.R. Govindarajulu Naicker
Madras High Court · (1958) 71 LW 163 : (1958) 1 MLJ 286
Presidency Small Cause Courts Act, 1882 — Section 47
High Courts15 Nov 1957Dismissed
In Re : State of Madras and others
Madras High Court · AIR 1958 Mad 394
Partnership Act, 1932 — Section 4Societies Registration Act, 1860 — Section 20
High Courts15 Nov 1957
Marudakkal and Another Vs Arumugha Goundar
Madras High Court · (1958) ILR (Mad) 354 : (1958) 71 LW 57 : (1958) 1 MLJ 101
Hindu Succession Act, 1956 — Section 14(1)
High Courts15 Nov 1957Dismissed
In Re: The State of Madras
Madras High Court · (1958) 71 LW 156 : (1958) 1 MLJ 206 : (1958) 9 STC 169
Partnership Act, 1932 — Section 4Societies Registration Act, 1860 — Section 20
High Courts14 Nov 1957
P Orr and Sons (Private), Ltd. Vs Their workmen (Engineering and Foundry Workers' Union)
Madras High Court · (1958) 2 LLJ 152
Evidence Act, 1872 — Section 74Industrial Disputes Act, 1947 — Section 33, 33A
High Courts13 Nov 1957
Current Circulating Library Vs Raja Velugoti Sarvagna Kumara Krishna Yachendra Bahadur Varu, Raja of Venkatagiri and Another
Madras High Court · (1958) 71 LW 334 : (1958) 2 MLJ 30
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(2)(ii)(a)
High Courts12 Nov 1957
K. Subramania Chettiar and Others Vs Commissioner, Hindu Religious and Charitable Endowments and Another
Madras High Court · AIR 1958 Mad 501 : (1958) 71 LW 449 : (1958) 2 MLJ 139
High Courts12 Nov 1957
In Re: Thangavelu Odayar and Others
Madras High Court · (1958) CriLJ 1198
Penal Code, 1860 (IPC) — Section 379
High Courts12 Nov 1957
T. Manickavasagam Chettiar Vs Income Tax Officer, Special Circle, Coimbatore
Madras High Court · (1958) 33 ITR 482
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 16(2), 35, 66(1)
High Courts11 Nov 1957
Mrs. Meena Y. Tarkas Vs University of Madras
Madras High Court · AIR 1958 Mad 494 : (1958) 1 MLJ 214
Constitution of India, 1950 — Article 14
High Courts08 Nov 1957Allowed
P.S. Muthukrisha Chettiar Vs Meenakshi Ammal and another
Madras High Court · (1958) 2 MLJ 82
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts08 Nov 1957
P.S. Muthukrishna Chettiar Vs Meenakshi Ammal and Another
Madras High Court · (1958) 2 MLJ 82
High Courts08 Nov 1957
P.R.M. K. Muhammad Abdul Rahiman Marakayar Vs Peer Muhammad and Others
Madras High Court · (1958) 71 LW 105 : (1958) 1 MLJ 212
High Courts04 Nov 1957
In Re: T. W. Dhanalakshmi and Others
Madras High Court · (1958) 1 MLJ 312
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 87
High Courts04 Nov 1957
V.B. Krishnamurthi Vs V.B. Krishnanda Mudaliar
Madras High Court · (1958) 71 LW 428 : (1958) 1 MLJ 183
High Courts01 Nov 1957
K.M. Abbu Chettiar Vs The Income Tax Officer and Another
Madras High Court · AIR 1958 Mad 388 : (1958) 71 LW 416 : (1958) 1 MLJ 211
High Courts01 Nov 1957
K. M. Abbu Chettiar Vs Income Tax Officer, City Circle IV, Madras, and Another
Madras High Court · (1958) 33 ITR 340