High Courts19 Aug 1958
M. L. M. Muthiah Chettiar and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1959) 35 ITR 339
Income Tax Assessment Act, 1936 — Section 25
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,017 of 5,226
High Courts18 Aug 1958Allowed
The New Central Hall, a firm of two partners, Ismail Ibrahim Sully and Another Vs The United Commercial Bank Ltd. Madurai
Madras High Court · AIR 1959 Mad 153 : (1959) ILR (Mad) 198 : (1959) 72 LW 131 : (1959) 1 MLJ 28
Negotiable Instruments Act, 1881 (NI) — Section 31
High Courts15 Aug 1958
V. Somasundaram Vs Nalini Somasundaram
Madras High Court · AIR 1959 Mad 432
Court fees Act, 1870 — Section 7Madras Court Fees Act, 1955 — Section 23, 40
High Courts14 Aug 1958
Patel Bros. Vs Vadilal Kashidas Ltd.
Madras High Court · AIR 1959 Mad 227 : (1959) 1 MLJ 106
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 Aug 1958Dismissed
J.C. Patel Vs N.R.M. Ponnayya Nadar and Another
Madras High Court · (1959) ILR (Mad) 187
Madras Buildings (Lease and Rent Control) (Amendment) Act, 1951 — Section 19, 20, 6, 7Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12, 12(3), 4
High Courts12 Aug 1958Allowed
G. Hari Prasad Vs Chief Conservator of Forests, Madras and Another
Madras High Court · AIR 1959 Mad 406 : (1959) ILR (Mad) 176 : (1958) 71 LW 822 : (1958) 2 MLJ 552
Constitution of India, 1950 — Article 225Limitation Act, 1908 — Section 12, 5
High Courts12 Aug 1958Dismissed
Karuppu Goundan and Others Vs Sellammal and Others
Madras High Court · AIR 1959 Mad 279 : (1959) 72 LW 90 : (1959) 1 MLJ 173
High Courts11 Aug 1958
Management of Rain Bow Dyeing Factory Salem and Others Vs Industrial Tribunal, High Court Buildings, Madras and Another
Madras High Court · AIR 1959 Mad 137 : (1959) ILR (Mad) 74 : (1958) 71 LW 835 : (1958) 2 MLJ 74
Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 226
High Courts08 Aug 1958
Manickam Pillai and Another Vs Sandanam Muthirian and Others
Madras High Court · (1959) ILR (Mad) 252 : (1958) 71 LW 754 : (1958) 2 MLJ 536
Court Fees Act, 1955 — Section 30, 6(8), 7(2), 7(2)(b)
High Courts08 Aug 1958Dismissed
M.R. Radhakrishnan and Another Vs The Union of India (UOI) and Another
Madras High Court · AIR 1959 Mad 71 : (1959) ILR (Mad) 181 : (1959) 35 ITR 142 : (1958) 71 LW 831 : (1958) 2 MLJ 563
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 60Income Tax Act, 1922 — Section 46(2)
High Courts07 Aug 1958Allowed
P. Ramaswamy Gounderr and another Vs Perianna Moopan
Madras High Court · (1958) 08 MAD CK 0037
High Courts07 Aug 1958Allowed
Sachindranath Chatterjee Vs State of Madras
Madras High Court · AIR 1959 Mad 73 : (1959) CriLJ 209 : (1958) 2 MLJ 534
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7(1)Supreme Court Rules, 1950 — Order 12 Rule 3, Order 21 Rule 17
High Courts06 Aug 1958
Kanchi Kamakoti Mutt by Agent R. Seshaiya Sastrigal Vs A. Alagu Ambalam (deceased) and Others
Madras High Court · (1958) 71 LW 844 : (1960) 2 MLJ 173
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 2(4)
High Courts06 Aug 1958
A.V.R.A. Veerappa Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1958) ILR (Mad) 1086 : (1959) 2 MLJ 158
Income Tax Act, 1961 — Section 66(1)
High Courts06 Aug 1958
S. L. N. Sathappa Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1959) 35 ITR 641
Income Tax Act, 1922 — Section 66(1)
High Courts06 Aug 1958
A.V.R.A. Veerappa Chettiar Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1959 Mad 56 : (1960) 38 ITR 29
Constitution of India, 1950 — Article 141Income Tax Act, 1922 — Section 2, 2(6C), 25, 25(1), 25(4)
High Courts06 Aug 1958
S.R.V. Sivarama Prasad Bahadur, Rajah of Chillapalli Vs Srinivasa Traders, a joint Hindu Family Business concern
Madras High Court · AIR 1959 Mad 220 : (1959) 1 MLJ 116
Contract Act, 1872 — Section 73
High Courts06 Aug 1958
AV. R. A. Veerappa Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1959) 35 ITR 322
Income Tax Act, 1922 — Section 25(4), 4(3)(viii), 66(1), 9, 9(1)
High Courts06 Aug 1958Dismissed
P. Rajangam, Sub-Inspector of Police and Others Vs State of Madras and Others
Madras High Court · AIR 1959 Mad 294 : (1959) CriLJ 856 : (1959) ILR (Mad) 12
Constitution of India, 1950 — Article 14, 20, 20(3), 21, 22Criminal Procedure Code, 1898 (CrPC) — Section 156, 157, 158, 159, 160Madras Revenue Enquiries Act, 1893 — Section 2
High Courts05 Aug 1958
Govindaraju and Another Vs Lala
Madras High Court · AIR 1959 Mad 183 : (1958) 2 MLJ 515
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19(1), 115Madras High Court Appellate Side Rules, 1965 — Rule 41B