High Courts04 Sept 1958Dismissed
The Public Prosecutor Vs Kandasamy Reddiar
Madras High Court · AIR 1959 Mad 333 : (1959) CriLJ 997
Prevention of Food Adulteration Act, 1954 — Section 10, 16
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,016 of 5,226
High Courts04 Sept 1958
Mohammed Musa Sahib (died) and Others Vs N.K. Mohammed Ghouse Sahib and Another
Madras High Court · (1959) 2 MLJ 424
Partnership Act, 1932 — Section 6
High Courts02 Sept 1958Allowed
Sundaram Motors (Private) Ltd., 37 Mount Road, Madras Vs The State of Madras
Madras High Court · AIR 1959 Mad 33 : (1959) ILR (Mad) 153 : (1958) 9 STC 687
Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 4(3)Madras General Sales Tax Act, 1939 — Section 2
High Courts02 Sept 1958Allowed
Appasamy and Sons Vs The State of Madras
Madras High Court · (1959) 10 STC 170
High Courts02 Sept 1958
M. KR. Deivanayagam Pillai Vs Second Additional Income Tax Officer, Madurai and Another
Madras High Court · (1959) 35 ITR 549
Constitution of India, 1950 — Article 226
High Courts01 Sept 1958
Thirumagaral Mudaliar Vs Muruga Pillai
Madras High Court · AIR 1960 Mad 55
Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 48
High Courts31 Aug 1958Dismissed
G. Narayanaswami Naidu Vs Inspector of Police, Mayavaram and Another
Madras High Court · (1958) 08 MAD CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 491, 491(1)Government of India Act, 1935 — Section 59, 59(1)Madras Maintenance of Public Order Act, 1949 — Section 2, 2(1)
High Courts28 Aug 1958Allowed
Indian Airlines Corporation Vs Jothaji Maniram
Madras High Court · AIR 1959 Mad 285 : (1959) ILR (Mad) 439 : (1959) 72 LW 69
Carriage by Air Act, 1972 — Section 4Carriers Act, 1865 — Section 2, 8Contract Act, 1872 — Section 151, 152
High Courts27 Aug 1958Dismissed
Raju and another Vs Venkataswami Naidu and others
Madras High Court · (1959) ILR (Mad) 436
High Courts27 Aug 1958
K.S. Sodsai Udayar and another Vs S. Andiappan Ambalam and others
Madras High Court · (1958) 08 MAD CK 0032
High Courts27 Aug 1958
Pattabhirama Ayyar Vs K.S. Muniswami Mudaliar
Madras High Court · (1958) 08 MAD CK 0030
High Courts27 Aug 1958Dismissed
Raju and Another Vs Venkataswami Naidu and Others
Madras High Court · (1959) ILR (Mad) 436
Court Fees Act, 1955 — Section 40, 7
High Courts26 Aug 1958Dismissed
Perumalsamy Naicker Vs Srinivasier
Madras High Court · (1958) 08 MAD CK 0039
High Courts26 Aug 1958Allowed
The State of Madras Vs The Madura Knitting Co., Ltd.
Madras High Court · (1959) 10 STC 155
Madras General Sales Tax Rules, 1939 — Rule 9
High Courts22 Aug 1958Allowed
In Re: Kuppammal
Madras High Court · AIR 1959 Mad 389 : (1959) CriLJ 1085 : (1959) ILR (Mad) 345 : (1959) 72 LW 66 : (1958) 2 MLJ 606
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 13
High Courts22 Aug 1958
Ramu alias Kalyanasundaram Iyer, and others Vs Muthuveera Muthuraja and others
Madras High Court · (1959) ILR (Mad) 285
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 20(1)Provincial Insolvency Act, 1920 — Section 28A
High Courts22 Aug 1958
Ramu alias Kalyanasundaeam Iyer and Others Vs Muthuveera Muthuraja and Others
Madras High Court · (1959) ILR (Mad) 285
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 20(1)Finance Act, 1931 — Section 8(2)
High Courts21 Aug 1958Dismissed
A. Arunachala Naicker Vs Ghulam Mahmood Sahib
Madras High Court · AIR 1959 Mad 191 : (1959) ILR (Mad) 336 : (1959) 72 LW 59 : (1959) 1 MLJ 181
Civil Procedure Code, 1908 (CPC) — Section 115, 2(2), 47, 96Madras City Tenants Protection Act, 1922 — Section 4, 6, 7, 8, 9
High Courts21 Aug 1958Dismissed
Public Prosecutor Vs V. Rajagopala Naidu
Madras High Court · AIR 1959 Mad 356 : (1959) CriLJ 1001 : (1958) 2 MLJ 549
Criminal Procedure Code, 1898 (CrPC) — Section 249, 403, 494Tamil Nadu Entertainments Tax Act, 1939 — Section 14
High Courts20 Aug 1958
The State of Madras Vs The Estates Abolition Tribunal and Another
Madras High Court · (1959) 72 LW 21 : (1959) 72 LW 1 : (1958) 2 MLJ 585