High Courts26 Apr 1962
G.A. Kalla Maistry Vs Kanniammal and Others
Madras High Court · (1962) 75 LW 681 : (1962) 2 MLJ 529
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,947 of 5,226
High Courts26 Apr 1962Dismissed
C.A. Kalla Maistry Vs Kanniammal and Others
Madras High Court · AIR 1963 Mad 210 : (1963) 2 MLJ 529
Evidence Act, 1872 — Section 112Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts25 Apr 1962Allowed
Alanduraiappar Koil Chithakkadu and Others Vs T.S.A. Hamid and Another
Madras High Court · AIR 1963 Mad 94
Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 105
High Courts24 Apr 1962Dismissed
Pazhaniandi Bakthar and Another Vs Co-operative Urban Bank Ltd.
Madras High Court · AIR 1963 Mad 155
Easements Act, 1882 — Section 15
High Courts23 Apr 1962Allowed
D.P. Roy Chowdhury Vs State of Madras
Madras High Court · (1962) 13 STC 866
Constitution of India, 1950 — Article 226
High Courts20 Apr 1962Dismissed
Dharmakanny Nadar Siviseshamuthu and Others Vs Mahalingam Nadar Gopalakrishna Nadar and Others
Madras High Court · AIR 1963 Mad 147
High Courts19 Apr 1962
Commissioner of Income Tax, Madras Vs Indian Overseas Bank Ltd.
Madras High Court · (1963) 50 ITR 725
Income Tax Act, 1922 — Section 10Income Tax Act, 1961 — Section 10(2)(ix), 10(2)(xv), 10(4), 66(1)
High Courts19 Apr 1962
K. Chidambara Mudaliar and Others Vs A.P. Arunachala Mudaliar
Madras High Court · (1962) 75 LW 665 : (1962) 2 MLJ 538
Madras Village Panchayats Act, 1950 — Section 108
High Courts18 Apr 1962Dismissed
Muhammad Kaliba Rowther Vs Muhammad Abdullah Rowther
Madras High Court · AIR 1963 Mad 84 : (1963) ILR (Mad) 101 : (1962) 75 LW 563 : (1963) 1 MLJ 41
Limitation Act, 1908 — Article 142, 144
High Courts17 Apr 1962Allowed
A.L.V.R.S.T. Veerappa Chettiar and Another Vs Mohamed Mytheen Mana Pillai
Madras High Court · AIR 1963 Mad 33 : (1963) ILR (Mad) 73 : (1962) 75 LW 533
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts16 Apr 1962
K. S. Ratnaswami Vs Additional Income Tax Officer, Thanjavur and Another
Madras High Court · (1963) 48 ITR 568
Income Tax Act, 1961 — Section 22, 22(1), 22(2), 22(3), 28
High Courts12 Apr 1962Dismissed
Sagarmull Chanmull Vs The Collector of Madras
Madras High Court · (1963) ILR (Mad) 263
Constitution of India, 1950 — Article 226
High Courts12 Apr 1962Dismissed
Sagarmull Chanmull Vs Collector of Madras
Madras High Court · (1963) ILR (Mad) 263
Constitution of India, 1950 — Article 226Tamil Nadu Pawnbrokers Act, 1943 — Section 1(1), 10, 10(1), 15(1), 15(2)
High Courts12 Apr 1962
Trilochan Singh Vs The Director, Small Industries Service Institute
Madras High Court · (1963) ILR (Mad) 63 : (1962) 75 LW 602 : (1962) 2 MLJ 435
High Courts12 Apr 1962Dismissed
Kaliaperumal Padayachi and Others Vs Kuppayee Ammal
Madras High Court · AIR 1963 Mad 110
High Courts12 Apr 1962
K.S.R. Acharya Vs Mrs. Halima Meeran
Madras High Court · (1963) ILR (Mad) 905 : (1962) 75 LW 620 : (1962) 2 MLJ 443
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 38
High Courts11 Apr 1962
Vyravan Chettiar Chatram by Hereditary Trustee, D. Shanmuga Raja Vs The Board of Revenue by the Commissioner of Settlements of Estates
Madras High Court · (1962) 75 LW 689 : (1963) 1 MLJ 20
Madras Estates Land Act, 1908 — Section 6A
High Courts10 Apr 1962
Gitanjali Press Private Ltd. Vs S. Thangaswami and Another
Madras High Court · AIR 1962 Mad 493 : (1962) 32 CompCas 1108 : (1962) 75 LW 497
Companies Act, 1913 — Section 397, 398, 433(1), 443
High Courts10 Apr 1962
Ejman Mohamed Meeran Gani Sahib and Others Vs The Estates Abolition Tribunal, District Judge and Others
Madras High Court · (1963) ILR (Mad) 901 : (1963) 76 LW 170 : (1963) 1 MLJ 213
High Courts10 Apr 1962Allowed
Parry and Co. Ltd. Vs Perry and Co.
Madras High Court · AIR 1963 Mad 460 : (1963) 2 MLJ 311
Trade Marks Act, 1940 — Section 21, 84Trade Marks Rules, 2002 — Rule 13