High Courts30 Oct 1963
A. Venkatachala Udayar Vs S.V. Kasi Pandaram and Others
Madras High Court · (1964) 1 MLJ 261
Provincial Insolvency Act, 1920 — Section 24
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,915 of 5,226
High Courts30 Oct 1963
N. Sathianathan Vs B.K.P.M. Amaravathi Ammal and Others
Madras High Court · (1964) 1 MLJ 140
Contract Act, 1872 — Section 47, 59, 59(1), 59(4), 61
High Courts29 Oct 1963
In Re: Doraiswamy Nadar
Madras High Court · (1964) 1 MLJ 145
Penal Code, 1860 (IPC) — Section 300, 304
High Courts29 Oct 1963
B. Rajagopal Naidu Vs The State Transport Appellate Tribunal and Others
Madras High Court · (1964) 1 MLJ 92
Motor Vehicles Act, 1988 — Section 47, 47(1)
High Courts29 Oct 1963Dismissed
Management of Vijayakumar Mills Ltd. Vs Secretary, Vijayakumar Mills National Workers Union, A. Kalayampathur and Another
Madras High Court · AIR 1964 Mad 395 : (1965) 10 FLR 287 : (1964) ILR (Mad) 798
Industrial Disputes Act, 1947 — Section 2
High Courts29 Oct 1963
Srirangam Janopakara Bank Ltd. Vs S. Rangarajan and Another
Madras High Court · (1964) ILR (Mad) 805
Licensing (Constitution) Act, 1910 — Section 19Tamil Nadu Shops and Establishments Act, 1947 — Section 41(1), 41(2), 41(3), 49Tamil Nadu Shops and Establishments Rules, 1948 — Rule 9(2)
High Courts29 Oct 1963Allowed
M.A. Ethirajulu Naidu Vs Hajee Abu Baker and Sons
Madras High Court · (1963) 10 MAD CK 0002
Madras Buildings (Lease and Rent Control) Rules, 1961 — Rule 11
High Courts28 Oct 1963
T. Rajarathnam Chetti Vs A.A. Abdul Gani and Others
Madras High Court · (1964) 77 LW 88 : (1963) 1 MLJ 289
High Courts28 Oct 1963Dismissed
In Re: Divan Sahib alias Pythiakkaran alias Samiyar
Madras High Court · AIR 1964 Mad 480 : (1964) CriLJ 557
Penal Code, 1860 (IPC) — Section 302, 304, 394
High Courts18 Oct 1963Dismissed
Mohamed Noorulla Vs Syed Hedayathtulla Sahib and Another
Madras High Court · (1964) ILR (Mad) 786
High Courts18 Oct 1963Dismissed
S.P. Sahul Hamid Vs P.M. Abdul Majid and Others
Madras High Court · AIR 1964 Mad 252 : (1964) ILR (Mad) 722 : (1964) 77 LW 76
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts18 Oct 1963
Arumugha Nattar Vs Hussain Moideen Khan
Madras High Court · (1963) 76 LW 802 : (1964) 1 MLJ 386
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Oct 1963
Patel Md. Siddique Vs H.H. The Prince of Arcot Endowment
Madras High Court · (1964) 77 LW 87 : (1964) 1 MLJ 97
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 7(2)(iii)
High Courts17 Oct 1963
Karuppiah Ambalam Vs Ayya Nadar
Madras High Court · AIR 1965 Mad 435 : (1964) ILR (Mad) 782 : (1965) 78 LW 133 : (1965) 1 MLJ 75
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 4, Order 21 Rule 5, Order 21 Rule 6, Order 21 Rule 7
High Courts17 Oct 1963
Commissioner of Income Tax, Madras Vs S. RM. CT. PL. Palaniappa Chettiar
Madras High Court · (1964) 53 ITR 581
Income Tax Act, 1922 — Section 66(I)
High Courts17 Oct 1963
The Commissioner of Income Tax Vs S. Rm. Ct. Pl. Palaniappa Chettiar
Madras High Court · (1964) 1 MLJ 61
Income Tax Act, 1961 — Section 66(1)
High Courts16 Oct 1963
Public Prosecutor Vs P. Ramaswami
Madras High Court · AIR 1964 Mad 258 : (1964) CriLJ 672
Constitution of India, 1950 — Article 19, 19(1), 19(2), 25Penal Code, 1860 (IPC) — Section 295, 295A