High Courts07 Nov 1963
East India Industries (Madras) Private Ltd. Vs The Regional Provident Fund Commissioner
Madras High Court · (1964) 1 MLJ 441
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,914 of 5,226
High Courts07 Nov 1963
Venkatasami Naidu and Others Vs The State of Madras
Madras High Court · (1964) 1 MLJ 262
Land Acquisition Act, 1894 — Section 18
High Courts07 Nov 1963
Amna Bai Hajee Issa Vs The Commissioner of Income Tax
Madras High Court · (1964) ILR (Mad) 947 : (1964) 1 MLJ 198
High Courts07 Nov 1963
RAJAH SIR M. A. MUTHIAH CHETTIAR Vs WEALTH-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE "A", MADRAS R. RAMANATHAN CHETTIAR v. EXPENDITURE-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE "A", MADRAS.
Madras High Court · (1965) ILR (Mad) 988 : (1964) 53 ITR 504
Constitution of India, 1950 — Article 226
High Courts07 Nov 1963
Amna Bai Hajee Issa Vs Commissioner of Income Tax, Madras.
Madras High Court · (1964) 51 ITR 835
High Courts07 Nov 1963Dismissed
East India Industries (Madras) Private Limited Vs Regional Provident Fund Commissioner
Madras High Court · AIR 1964 Mad 371 : (1964) ILR (Mad) 813 : (1964) 77 LW 199
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 19A, 2
High Courts07 Nov 1963Allowed
Venkatasami Naidu and Others Vs State of Madras
Madras High Court · AIR 1964 Mad 434
Land Acquisition Act, 1894 — Section 18
High Courts07 Nov 1963
W.C. Mana vedan alias Kunhammanar Thamburar the Zamorin Raja of Calicut (Died) and Others Vs The Deputy Controller of Estate Duty, Southern Zone
Madras High Court · (1964) ILR (Mad) 923
Estate Duty Act, 1953 — Section 17, 2(76), 3, 31, 36Hindu Succession Act, 1956 — Section 7, 7(3)Income Tax Act, 1961 — Section 23A
High Courts06 Nov 1963
Public Prosecutor Vs Abdul Wahab and Others
Madras High Court · AIR 1964 Mad 367 : (1964) CriLJ 303 : (1964) ILR (Mad) 653 : (1964) 77 LW 271
Electricity Act, 1910 — Section 39, 50Penal Code, 1860 (IPC) — Section 378, 379
High Courts06 Nov 1963
Modern Theatres Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 55 ITR 683
Income Tax Act, 1961 — Section 34(1)(a)
High Courts05 Nov 1963
In Re: A.M.M. Sathakathullah
Madras High Court · (1964) 1 MLJ 239
Foreign Exchange Regulation Act, 1973 — Section 23(1A)(a)Penal Code, 1860 (IPC) — Section 107Sea Customs Act, 1878 — Section 167(81)
High Courts05 Nov 1963
India Nutriments Ltd. and Another Vs The Registrar of Companies
Madras High Court · (1964) 1 MLJ 158
Companies Act, 1956 — Section 159, 220(1)
High Courts05 Nov 1963
In re : A.M.M. Sathakathullah
Madras High Court · (1965) CriLJ 306
Foreign Exchange Regulation Act, 1973 — Section 23(1A)(a)Sea Customs Act, 1878 — Section 167(81)
High Courts04 Nov 1963Dismissed
P.P.M.S. Nagarathnam Vs The State of Madras and Others
Madras High Court · AIR 1964 Mad 192 : (1964) ILR (Mad) 919 : (1965) 1 LLJ 84
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 15, 2
High Courts04 Nov 1963
M. Ramasubbu Vs The Proprietor, Rani Motor Works and Another
Madras High Court · AIR 1964 Mad 462 : (1964) ILR (Mad) 377 : (1964) 1 LLJ 249
Industrial Disputes Act, 1947 — Section 25F, 33C(2), 36, 36(4)
High Courts02 Nov 1963
E.C.P. Rathinaswami Nadar Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1964) 1 MLJ 303
Constitution of India, 1950 — Article 226
High Courts01 Nov 1963Allowed
S. Chokalingam Asari Vs N.S. Krishna Iyer and Others
Madras High Court · AIR 1964 Mad 404 : (1964) ILR (Mad) 923 : (1964) 77 LW 233
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts01 Nov 1963Dismissed
Messrs. Sha Rikhabdas Amirtlal Vs Pathalam Venkatasubbiah Chetty and another
Madras High Court · (1963) 11 MAD CK 0010
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
High Courts01 Nov 1963
Chinnayyan Vs R. Nagarathinam Pillai
Madras High Court · (1964) ILR (Mad) 990 : (1964) 77 LW 73 : (1964) 1 MLJ 389
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(b)
High Courts01 Nov 1963Allowed
A. Palaniswami Mudaliar Vs S.C. Venkatachalam
Madras High Court · (1963) 11 MAD CK 0003
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)