COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 3,870 of 5,226

High Courts13 Oct 1965Dismissed

M.A. Khader and Co. and Others Vs The State of Madras and Others

Madras High Court · (1967) ILR (Mad) 709 : (1966) 17 STC 396

Central Sales Tax Act, 1956 — Section 13, 15, 6, 7, 8Constitution of India, 1950 — Article 226, 286

High Courts13 Oct 1965

Controller of Insurance, Simla Vs Vanguard Insurance Co. Ltd.

Madras High Court · AIR 1966 Mad 437 : (1966) 36 CompCas 119

Insurance Act, 1938 — Section 2(6), 21(1), 21(2), 40

High Courts12 Oct 1965Dismissed

M. Sriramamurthy and another Vs The Union of India

Madras High Court · (1965) 10 MAD CK 0028

Constitution of India, 1950 — Article 226

High Courts01 Oct 1965Allowed

N. Srinivasa Iyer Vs The Revenue Divisional Officer and Others

Madras High Court · (1967) ILR (Mad) 348

Companies Act, 1956 — Section 138(4), 239, 240Constitution of India, 1950 — Article 14, 20, 20(2), 20(3), 21General Clauses Act, 1897 — Section 3(38)

High Courts01 Oct 1965

R. Sundaram Vs A.D. Peter

Madras High Court · (1965) 10 MAD CK 0003

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25

High Courts29 Sept 1965

Jagannatha Prasad Gupta Vs E.S.R. Ranganatha Konar

Madras High Court · AIR 1966 Mad 370 : (1967) ILR (Mad) 542 : (1966) 79 LW 29

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115

High Courts28 Sept 1965

T.N.K. Govindaraju Chetty by T.N.V. Nanjappa Chetty, Partner-landlord Vs P. Urajlal Dulabdass and Co. and Another

Madras High Court · (1967) ILR (Mad) 506 : (1967) 80 LW 610 : (1967) 2 MLJ 465

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i)

High Courts28 Sept 1965

Peddu Reddiar Vs Kothanda Reddi

Madras High Court · AIR 1966 Mad 419 : (1966) 79 LW 126

Transfer of Property Act, 1882 — Section 118, 2, 5, 9

High Courts28 Sept 1965

R.L. Sahni and Co. Vs Union of India and Another

Madras High Court · AIR 1966 Mad 416 : (1967) ILR (Mad) 214 : (1966) 2 LLJ 230 : (1966) 79 LW 218

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 2Factories Act, 1948 — Section 7(1)

High Courts27 Sept 1965

In Re: Muthiah and Others

Madras High Court · (1966) 2 MLJ 42

Prevention of Food Adulteration Act, 1954 — Section 16(1), 7(v)Prevention of Food Adulteration Rules, 1955 — Rule 44A

High Courts27 Sept 1965

N.N. Seshadrinathan Vs State of Madras

Madras High Court · AIR 1966 Mad 258 : (1966) ILR (Mad) 566 : (1966) 60 ITR 482

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 32(5), 33, 34, 34(1), 5(4)

High Courts24 Sept 1965Dismissed

P.V. Allirajan Vs A.K. Govindaswamy

Madras High Court · (1967) ILR (Mad) 726

Motor Vehicles Act, 1988 — Section 59(1)

High Courts24 Sept 1965Allowed

The Union of India (UOI) and Others Vs Devidayal Brijlal

Madras High Court · (1967) ILR (Mad) 120

Contract Act, 1872 — Section 180Railways Act, 1989 — Section 74E

High Courts24 Sept 1965

Edulla Saheb Mohamed Ghouse Vs Madras State Wakf Board

Madras High Court · AIR 1966 Mad 439 : (1967) ILR (Mad) 533 : (1966) 79 LW 61

Hindu Succession Act, 1956 — Section 14Wakf (Amendment) Act, 1964 — Section 66C

High Courts23 Sept 1965Allowed

M. Shanmugham Chettiar Vs Manilal J. Sheth and Others

Madras High Court · (1966) ILR (Mad) 471

Civil Procedure Code, 1908 (CPC) — Section 65Constitution of India, 1950 — Article 226Madras City Land Revenue (Amendment) Act, 1867 — Section 17, 18, 19, 20, 21

High Courts23 Sept 1965

Mahalakshmi Ammal Vs V. Swaminatha Iyer and Others

Madras High Court · (1967) ILR (Mad) 149 : (1967) 80 LW 636 : (1967) 2 MLJ 158

Cultivating Tenants Protection Act, 1955 — Section 3(4)

High Courts23 Sept 1965

Rangasami Gounder Vs K.R. Easwaramurthi Goundan and Others

Madras High Court · AIR 1967 Mad 437 : (1967) ILR (Mad) 112 : (1967) 80 LW 639

Civil Procedure Code, 1908 (CPC) — Section 66Partnership Act, 1932 — Section 4

High Courts23 Sept 1965

T. M. N. N. SOMASUNDARA NADAR and SONS Vs SECOND Income Tax OFFICER, VIRUDHUNAGAR.

Madras High Court · (1966) 59 ITR 306

Income Tax Act, 1961 — Section 187

High Courts22 Sept 1965

Thanikchalam Pillai Vs Dhakshayani Ammal

Madras High Court · (1965) 09 MAD CK 0037

High Courts22 Sept 1965

A.V. Thomas and Co. (India) Ltd. Vs The Commissioner of Income Tax

Madras High Court · (1967) ILR (Mad) 255

Income Tax Act, 1961 — Section 28, 28(1), 34, 66(1), 66(2)